High Courts20 Dec 2018
Castle Distributors Private Limited Vs New Phaltan Sugar Works Limited
Calcutta High Court · (2018) 12 CAL CK 0143
Arbitration & Conciliation Act, 1996 — Section 9
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 373 of 3,203
High Courts20 Dec 2018Dismissed
Rakesh Poddar Vs Mahendra Agarwal & Anr
Calcutta High Court · (2018) 12 CAL CK 0142
High Courts20 Dec 2018
Rigveda Maritime Private Limited Vs Owners And Parties Interested In The Vessel Mv Vsevolod Beletskiy & Anr
Calcutta High Court · (2018) 12 CAL CK 0141
Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017 — 11(3)
High Courts20 Dec 2018
Chhater Singh Baid Vs State Of West Bengal & Anr
Calcutta High Court · (2018) 12 CAL CK 0140
West Bengal Premises Requisition And Control (Temporary Provisions) Act, 1947 — Section 3(1), 3(4), 10(1)West Bengal Premises Requisition And Control (Second Amendment) Act, 1986 — Section 10A, 10BLand Acquisition Act, 1894 — Section 4, 4(1), 6, 11, 23(1A)
High Courts20 Dec 2018
Magma Fincorp Limited Vs Joy Prakash Singh & Anr
Calcutta High Court · (2018) 12 CAL CK 0139
Evidence Act, 1872 — Section 114Arbitration And Conciliation Act, 1996 — Section 3
High Courts20 Dec 2018
Square Four Assets Management & Reconstruction Co. Pvt. Ltd. & Ors. Vs Orient Beverages Ltd. & Ors
Calcutta High Court · (2018) 12 CAL CK 0138
High Courts20 Dec 2018Disposed Off
Refcon Services Vs Represented By Md. Noor Alam Versus Calcutta Electric Supply Corporation (Cesc) Limited & Ors
Calcutta High Court · (2018) 12 CAL CK 0137
High Courts20 Dec 2018Disposed Off
Papiya Bhattacharya Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0136
Indian Penal Code, 1860 — Section 34, 323, 324, 341, 354, 354B, 509
High Courts20 Dec 2018Disposed Off
Essem Enterprise Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2018) 12 CAL CK 0135
High Courts20 Dec 2018
Madhumita Datta & Ors Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2018) 12 CAL CK 0134
High Courts20 Dec 2018Disposed Off
Brij Narayan singh Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0133
High Courts20 Dec 2018
Chandi Charan Patra Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0132
Code of Civil Procedure, 1908 — Order 39 Rule 3(a)(b), Order 39 Rule 2A
High Courts20 Dec 2018Dismissed
Keya Kar Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0131
Limitation Act, 1963 — Section 5
High Courts20 Dec 2018
In Re: Harish Bagla & Ors
Calcutta High Court · (2018) 12 CAL CK 0130
Code of Criminal Procedure, 1973 — Section 154(1), 154(3), 156(3), 438, 482Indian Penal Code, 1860 — Section 120B, 420, 506(2)
High Courts20 Dec 2018
Fakrul Islam @ Fakru @ Phakru Vs Union Of India
Calcutta High Court · (2018) 12 CAL CK 0129
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29, 52A, 52A(3), 66, 67Indian Penal Code, 1860 — Section 120B, 224, 225Code of Criminal Procedure, 1973 — Section 52A, 428, 437A
High Courts20 Dec 2018Dismissed
Sudhir Tudu Vs State Of West Bengal
Calcutta High Court · (2018) 12 CAL CK 0128
Indian Penal Code, 1860 — Section 201, 302, 304Code of Criminal Procedure, 1973 — Section 313
High Courts20 Dec 2018Disposed Off
Samir Kumar Sadhu & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2018) 12 CAL CK 0127
West Bengal Land Reforms Act, 1955 — Section 53A
High Courts19 Dec 2018Disposed Off
Sumit Kumar Mukherjee & Ors Vs State Of West Bengal &Ors
Calcutta High Court · (2018) 12 CAL CK 0126
High Courts19 Dec 2018Disposed Off
Spectrum Logistics Private Limited Vs Assistant Commissioner Of Income Tax, Circle24(1) & Ors
Calcutta High Court · (2018) 12 CAL CK 0125
Income Tax Act, 1961 — Section 147, 148
High Courts19 Dec 2018
Dinabandhu Kundu Vs Gobinda Chandra Kundu
Calcutta High Court · (2018) 12 CAL CK 0124