High Courts18 Jan 2019Disposed Off

Waish Ahmed Vs State Of West Bengal

Calcutta High Court · (2019) 01 CAL CK 0122

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 22(c), 23, 29, 35, 41, 42, 43, 51, 53, 54, 55, 60, 60(3), 61, 62, 63Code Of Criminal Procedure, 1973 — Section 451, 457, 457(1)
High Courts18 Jan 2019Disposed Off

Abdul Karim Khan Vs State Of West Bengal & Anr

Calcutta High Court · (2019) 01 CAL CK 0115

Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 8, 29Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164, 428