High Courts24 Jan 2019Dismissed

Ramit Kumar Dey Vs Rituparna Dey (Singha) And Another

Calcutta High Court · (2019) 01 CAL CK 0111

Guardians and Wards Act, 1890 — Section 7, 8, 10, 12, 12(3), 14, 19, 19(b), 25, 25(3)Code Of Civil Procedure 1908 — Section 24, 151Hindu Minority And Guardianship Act, 1956 — Section 6(a)
High Courts24 Jan 2019

Victor Barua Vs State Of West Bengal

Calcutta High Court · (2019) 01 CAL CK 0102

Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364, 375, 379, 401, 411Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872 — Section 27