High Courts31 Jan 2019
Debasish Roy Vs High Court at Calcutta & Anr.
Calcutta High Court · (2019) 01 CAL CK 0148
Advocates Act, 1961 — Section 16, 16(2), 16(3)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 365 of 3,203
High Courts30 Jan 2019Dismissed
Shyama Prased Mondal & Ors. Vs Susanta Kumar Saha
Calcutta High Court · (2019) 01 CAL CK 0158
West Bengal Land Reforms Act, 1955 — Section 2(6), 2(7), 2(10), 3, 3A(3), 8, 8(1), 9, 9(1), 10, 14S, 14SS, 14V, 57, 57(f), 57(1)(f)West Bengal Land Reforms (Amendment) Act, 1981 — Section 3AWest Bengal Estates Acquisition Act, 1953 — Section 4, 5, 5A, 6, 7, 8, 10
High Courts30 Jan 2019Dismissed
Hironmoy Sen Vs State of West Bengal
Calcutta High Court · (2019) 01 CAL CK 0157
Indian Penal Code, 1860 — Section 107, 114, 323, 406, 498A,Code Of Criminal Procedure, 1973 — Section 161, 227, 228, 239, 240, 245, 251A(2)(3), 468, 469, 469(1)(a), 472, 473, 482Limitation Act, 1963 — Section 5
High Courts30 Jan 2019Dismissed
United India Insurance Company Limited Vs Rubiya Bibi & Ors.
Calcutta High Court · (2019) 01 CAL CK 0156
Motor Vehicles Act, 1988 — Section 23, 163A, 166
High Courts30 Jan 2019Dismissed
Bahubali Promoters Private Limited Vs Shyam Sel & Power Limited
Calcutta High Court · (2019) 01 CAL CK 0155
Code of Civil Procedure 1908 — Section 2(12), 10, 11Limitation Act, 1963 — Section 14West Bengal Premises Tenancy Act, 1997 — Section 6(4)
High Courts30 Jan 2019
Unilever Industries Private Limited & Anr.Vs Kwality Limited
Calcutta High Court · (2019) 01 CAL CK 0154
Insolvency And Bankruptcy Code 2016, — Section 3(6), 3(11), 3(12), 14, 14(1), 14(1)(a), 14(1)(d), 18, 18(1)(f), 25Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts30 Jan 2019Dismissed
Shakuntala Devi Agarwal Vs State of West Bengal & Anr.
Calcutta High Court · (2019) 01 CAL CK 0151
High Courts30 Jan 2019Disposed Off
Niladri Kumar Choudhury Vs State of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0147
High Courts29 Jan 2019Dismissed
Hindustan Engineering & Industries Ltd. & Anr. Vs State of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0144
Industrial Disputes Act, 1947 — Section 10, 12Constitution Of India, 1950 — Article 226
High Courts29 Jan 2019Dismissed
Hindustan Lever Limited Vs Joint Commissioner of Income Tax, Special Range – 2 Calcutta & Ors.
Calcutta High Court · (2019) 01 CAL CK 0142
Income-Tax Act, 1961 — Section 10, 10A, 10B, 80, 80 HH, 80I, 80IA, 154
High Courts29 Jan 2019Disposed Off
Sk. Hamid Mallik Vs State of West Bengal & Anr.
Calcutta High Court · (2019) 01 CAL CK 0141
Protection Of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 20(1)(d), 36Code Of Criminal Procedure, 1973 — Section 125
High Courts29 Jan 2019Dismissed
Jane Alam Molla & Anr. Vs State Of West Bengal
Calcutta High Court · (2019) 01 CAL CK 0137
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364Code Of Criminal Procedure, 1973 — Section 161, 164, 428, 437A
High Courts29 Jan 2019Disposed Off
Dunlop India Limited Vs Bhartiya Hotels Pvt. Ltd. & Anr.
Calcutta High Court · (2019) 01 CAL CK 0136
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17, 34, 37Companies Act, 1956 — Section 446
High Courts28 Jan 2019Disposed Off
Palan Mondal & Ors. Vs State of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0146
Indian Penal Code, 1860 — Section 34, 406, 420, 448, 506Code Of Criminal Procedure, 1973 — Section 41(A), 161
High Courts28 Jan 2019Dismissed
Haradhan Rana & Ors. Vs State of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0145
West Bengal Scheduled Castes And Scheduled Tribes (Reservation Of Vacancies In Services And Posts) Act, 1976 — Section 2(b), 2(c), 2(d), 5Companies Act, 1956 — Section 617West Bengal Co-operative Societies Act, 2006 — Section 134
High Courts28 Jan 2019Disposed Off
In The Matter Of: Ashis Mukherjee Vs State of West Bengal & Ors.
Calcutta High Court · (2019) 01 CAL CK 0143
West Bengal Universities (Control Of Expenditure) Act, 1976 — Section 4University Act, 2012 — Section 2Rabindra Bharati Act, 1981 — Section 2, 11(1)(b)
High Courts28 Jan 2019Allowed
Abdul Mokid Vs State Of West Bengal
Calcutta High Court · (2019) 01 CAL CK 0140
Arms Act, 1959 — Section 25, 25(1B), 27Indian Penal Code, 1860 — Section 34, 187, 307, 326Explosive Substances Act, 1908 — Section 3, 4
High Courts28 Jan 2019Dismissed
Arun Ghosh Vs State Of West Bengal
Calcutta High Court · (2019) 01 CAL CK 0139
Indian Penal Code, 1860 — Section 34, 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 161, 216(2),428Evidence Act, 1872 — Section 113A
High Courts28 Jan 2019Allowed
Abhijit Mondal & Ors. Vs State Of West Bengal
Calcutta High Court · (2019) 01 CAL CK 0138
Indian Penal Code, 1860 — Section 34, 304B, 306, 498AEvidence Act, 1872 — Section 113A, 113BCode Of Criminal Procedure, 1973 — Section 437A
High Courts28 Jan 2019Disposed Off
Palan Mondal & Ors. Vs State Of West Bengal & Others
Calcutta High Court · (2019) 01 CAL CK 0134
Indian Penal Code, 1860 — Section 34, 406, 420, 448, 506Code Of Criminal Procedure, 1973 — Section 41(A), 161