COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,307 of 3,388
The Empress Vs Safatulla and Another
Calcutta High Court · (1879) ILR (Cal) 815
Brojo Kishore Singh Vs Bharrut Singh Mohaputtur
Calcutta High Court · (1879) ILR (Cal) 963
Nehora Roy and Others Vs Radha Pershad Singh
Calcutta High Court · (1880) ILR (Cal) 64
Gunga Pershad and Another Vs Bilbassee Koonwaree Mothee and Another
Calcutta High Court · (1880) ILR (Cal) 278
In Re: Chunder Narain
Calcutta High Court · (1879) ILR (Cal) 837
The Empress Vs Nobin Chunder Dutt
Calcutta High Court · (1879) ILR (Cal) 865
Okhoy Coomar Chuttopadhya and Others Vs Mahtap Chunder Bahadoor
Calcutta High Court · (1880) ILR (Cal) 24
Deolie Chand and Others Vs Nirban Singh
Calcutta High Court · (1880) ILR (Cal) 253
Badan Bebajea Vs Kala Chand Bebajea
Calcutta High Court · (1879) ILR (Cal) 823
Afatoolla Sirdar Vs Dwarka Nath Moitry and Others
Calcutta High Court · (1879) ILR (Cal) 814
Rampria Debea Vs Gunnes Chunder Hazra
Calcutta High Court · (1880) ILR (Cal) 53
Fuzludeen Khan Vs Fakir Mahomed Khan
Calcutta High Court · (1880) ILR (Cal) 336
Akram Ally and Another Vs Bollye Satee and Another
Calcutta High Court · (1879) ILR (Cal) 961
Nownit Lal and Bunwari Lal Vs Rai Narain Dass
Calcutta High Court · (1879) ILR (Cal) 810
Greender Chunder Ghose Vs Mackintosh
Calcutta High Court · (1879) ILR (Cal) 897
Umbicka Churn Goopta Vs Madhub Ghosal and Others
Calcutta High Court · (1879) ILR (Cal) 870
The Secretary of State for India in Council Vs Hori Dasi Dabi
Calcutta High Court · (1880) ILR (Cal) 228