High Courts27 Feb 1879
Horro Narain Vs Sboodha Krishto Berah and Others
Calcutta High Court · (1879) ILR (Cal) 890
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,308 of 3,388
High Courts26 Feb 1879
The Empress Vs Ketabdi Mundul
Calcutta High Court · (1879) ILR (Cal) 764
Penal Code, 1860 (IPC) — Section 304 7, 304A, 336, 337, 338
High Courts25 Feb 1879
Smith and Others Vs Sreenarain Bagchee
Calcutta High Court · (1879) ILR (Cal) 808
High Courts24 Feb 1879
The Sarawak and Hindustan Banking and Trading Company Limited and Lallah Barroomul Vs The Official Liquidator
Calcutta High Court · (1879) 02 CAL CK 0023
High Courts24 Feb 1879
In Re: the matter of the Sarawak and Hindustan Banking and Trading Company, Limited and Lallah Baroomul
Calcutta High Court · (1879) ILR (Cal) 704
Companies Act, 1956 — Section 141
High Courts24 Feb 1879
In Re: the Goods of Hewson
Calcutta High Court · (1879) ILR (Cal) 770
Administrator Generals Act, 1874 — Section 66Succession Act, 1925 — Section 264
High Courts24 Feb 1879
Sarawak and Hindustan Banking and Trading Company Limited and Lallah Baroomul Vs The Official Liquidator
Calcutta High Court · (1879) 02 CAL CK 0001
High Courts20 Feb 1879
In Re: the Goods of Sir John Wemyss
Calcutta High Court · (1879) ILR (Cal) 725 : (1879) ILR (Cal) 721
High Courts19 Feb 1879
Harbuns Sahai and Others Vs Bhairo Pershad Singh and Others
Calcutta High Court · (1880) ILR (Cal) 259
High Courts19 Feb 1879
Empress Vs Mannoo Tamoolee
Calcutta High Court · (1879) ILR (Cal) 696
Criminal Procedure Code, 1898 (CrPC) — Section 122, 346
High Courts19 Feb 1879
Surgadass Vs Wahidunnessa and Others
Calcutta High Court · (1880) ILR (Cal) 39
High Courts13 Feb 1879
In Re: Act XVIII of 1869 and of the Uncovenanted Service Bank (Limited).
Calcutta High Court · (1879) ILR (Cal) 830
High Courts13 Feb 1879
Shama Soondari Debi Vs Raj Chunder Roy
Calcutta High Court · (1879) ILR (Cal) 583
High Courts12 Feb 1879
Dwarka Nath Misser Vs Hurrish Chunder and Others
Calcutta High Court · (1879) ILR (Cal) 925
High Courts10 Feb 1879
Chin Hong and Co. Vs Seng Moh and Co.
Calcutta High Court · (1879) ILR (Cal) 736
High Courts07 Feb 1879
Bhugeeruth Berah Vs Moneeram Banerjee and Others
Calcutta High Court · (1879) ILR (Cal) 855
High Courts06 Feb 1879
Luckhy Narain Vs Kally Puddo Banerjee
Calcutta High Court · (1879) ILR (Cal) 882