High Courts21 Apr 1879
Jhotee Sahoo Vs Omesh Chunder Sircar
Calcutta High Court · (1880) ILR (Cal) 1
Charter Act, 1861 — Section 15Limitation Act, 1963 — Section 5(b)
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,306 of 3,388
High Courts17 Apr 1879
Behari Lall Mookerjee Vs Mungolanath Mookerjee
Calcutta High Court · (1880) ILR (Cal) 110
Limitation Act, 1963 — Section 6Rent Law of Bengal, L.P. Act, 1869 — Section 103
High Courts17 Apr 1879
Brojonath Mozumdar Vs Ram Chunder Chuckerbutty and Others
Calcutta High Court · (1879) ILR (Cal) 929
High Courts17 Apr 1879
In Re: Maharaja of Burdwan
Calcutta High Court · (1880) ILR (Cal) 194
Criminal Procedure Code, 1898 (CrPC) — Section 532
High Courts17 Apr 1879
Gopi Mohun Mullick Vs Taramoni Chowdhrani
Calcutta High Court · (1880) ILR (Cal) 7
Criminal Procedure Code, 1898 (CrPC) — Section 518
High Courts16 Apr 1879
Doorga Doss and Another Vs Grish Chunder Mundul and Another
Calcutta High Court · (1880) ILR (Cal) 494
High Courts10 Apr 1879
Nistarini Dasi and Dino Nath Das and Others Vs Bonomali Chatterji and Others
Calcutta High Court · (1879) ILR (Cal) 941
High Courts08 Apr 1879
Miller Vs Brindabun
Calcutta High Court · (1879) ILR (Cal) 946
Calcutta Small Cause Courts Act — Section 58
High Courts08 Apr 1879
Nanack Chand and Another Vs Teluckdye Koer and Others
Calcutta High Court · (1880) ILR (Cal) 265
High Courts08 Apr 1879
Bajendro Lall Gossami Vs Shama Churn Lahori and Others
Calcutta High Court · (1880) ILR (Cal) 188
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts04 Apr 1879
Wahidoonnissa and Others Vs Roy Mohabeer Pershad Sahoo
Calcutta High Court · (1880) ILR (Cal) 128
High Courts03 Apr 1879
The Empress Vs Irad Ally, Accused
Calcutta High Court · (1879) ILR (Cal) 869
Penal Code, 1860 (IPC) — Section 211
High Courts02 Apr 1879
Torit Bhoosun Bonnerjee Vs Taraprosonno Bonnerjee
Calcutta High Court · (1879) ILR (Cal) 756
High Courts01 Apr 1879
Abdool Hakim and Others Vs Doorga Proshad Banerjee
Calcutta High Court · (1880) ILR (Cal) 4
Contract Act, 1872 — Section 23
High Courts01 Apr 1879
Rukhinee Bullubh Vs Brojonath Sircar and Others
Calcutta High Court · (1880) ILR (Cal) 308
High Courts01 Apr 1879
Radha Purshad Singh Vs Paluckdhary Roy and Others
Calcutta High Court · (1880) ILR (Cal) 50