COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,305 of 3,388
High Courts12 May 1879
Baboo Lukputty Singh and Another Vs Nursingh Narain Singh
Calcutta High Court · (1880) ILR (Cal) 333
High Courts12 May 1879
Bhoyrub Dass Johurry Vs Doman Thakoor
Calcutta High Court · (1880) ILR (Cal) 139
Limitation Act, 1963 — Article 171, 178
High Courts08 May 1879
Hingoo Lall Singh Deo Vs Nilmony Singh Deo
Calcutta High Court · (1880) ILR (Cal) 256
High Courts08 May 1879
Loki Mahto and Others Vs Aghoree Ajail Lall and Others
Calcutta High Court · (1880) ILR (Cal) 144
High Courts06 May 1879
Paddo Kumaree Debee and Another Vs Juggut Kishore Acharjee and Another
Calcutta High Court · (1880) ILR (Cal) 615
High Courts06 May 1879
Nundo Kishore Lall Vs Musst. Ramsookhee Kooer
Calcutta High Court · (1880) ILR (Cal) 215
Limitation Act, 1963 — Section 20
High Courts05 May 1879
Ram Hari Chuckerbutty Vs Kallida Pershad Dutt
Calcutta High Court · (1880) ILR (Cal) 317
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts02 May 1879
Juggernath Sahoo and Others Vs Judoo Roy Singh and Others
Calcutta High Court · (1880) ILR (Cal) 329
High Courts26 Apr 1879
Bhokteram Vs Heera Kolita
Calcutta High Court · (1880) ILR (Cal) 184
Criminal Procedure Code, 1898 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 182, 211
High Courts25 Apr 1879
Tekait Chooramun Singh Vs Dunraj Roy
Calcutta High Court · (1880) ILR (Cal) 56
High Courts24 Apr 1879
Mohesh Chunder Sen Vs Juggut Chunder Sen
Calcutta High Court · (1880) ILR (Cal) 212
High Courts24 Apr 1879
Abdool Aziz Biswas Vs Radha Kanto Kobiraj and Another
Calcutta High Court · (1880) ILR (Cal) 226
High Courts23 Apr 1879
Golap Chand Nowluckha Vs Krishto Chunder Dass Biswas
Calcutta High Court · (1880) ILR (Cal) 314
High Courts22 Apr 1879
The Empress Vs Rohimuddin Nazir Mahomed and Somiruddin
Calcutta High Court · (1880) ILR (Cal) 31
Penal Code, 1860 (IPC) — Section 300, 302
High Courts21 Apr 1879
In Re: Abdool and Others
Calcutta High Court · (1880) ILR (Cal) 132
Criminal Procedure Code, 1898 (CrPC) — Section 518