High Courts06 Feb 1879
Bussun Lall Shookul Vs Chundee Dass and Others
Calcutta High Court · (1879) ILR (Cal) 687
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,309 of 3,388
High Courts05 Feb 1879
Unnoda Churn Das Biswas Vs Mothura Nath Dass Biswas and Others
Calcutta High Court · (1879) ILR (Cal) 860
Bengal Rent Recovery (Under Tenures) Act, 1865 — Section 16Limitation Act, 1963 — Article 119, 120
High Courts02 Feb 1879
Sreram Chandra Lerkan Vs Bipin Dass and Others
Calcutta High Court · (1879) ILR (Cal) 710
High Courts31 Jan 1879
Ram Gobind Chowdhry and Another Vs Tarachand Biswas and Others
Calcutta High Court · (1879) ILR (Cal) 778
High Courts29 Jan 1879
Promothonath Roy Vs Juggobundhoo Shaha
Calcutta High Court · (1879) ILR (Cal) 767
High Courts21 Jan 1879
In Re: Dijahur Dutt and Others
Calcutta High Court · (1879) ILR (Cal) 648
Penal Code, 1860 (IPC) — Section 143, 352
High Courts17 Jan 1879
Janokinath Mookerjee and Another Vs Ramrunjun Chuckerbutty and Others
Calcutta High Court · (1879) ILR (Cal) 949
Civil Procedure Code, 1908 (CPC) — Section 45
High Courts14 Jan 1879
Rai Komul Dossee Vs J.W. Laidley and Others
Calcutta High Court · (1879) ILR (Cal) 957
High Courts12 Jan 1879
Surbomungola Dabee Vs Mohendronath Nath and Another
Calcutta High Court · (1879) ILR (Cal) 508
High Courts10 Jan 1879
Hemnath Dutt and Another Vs Ashgur Sindar and Others
Calcutta High Court · (1879) ILR (Cal) 894
High Courts06 Jan 1879
Mungol Prashad Dichit Vs Shama Kanto Lahory Chowdhry
Calcutta High Court · (1879) ILR (Cal) 708
Limitation Act, 1963 — Section 20
High Courts21 Dec 1878
Roy Luchmeeput Singh Bahadur and Another Vs Goopee Nath Dobey
Calcutta High Court · (1878) ILR (Cal) 542
High Courts20 Dec 1878
Dhunput Singh Vs Heera Lall Mookhopadhya and Another
Calcutta High Court · (1879) ILR (Cal) 500
Contract Act, 1872 — Section 25(3)
High Courts18 Dec 1878
In Re: In the matter of the Petition of Kunund Narain Bhoop
Calcutta High Court · (1879) ILR (Cal) 650
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts16 Dec 1878
Maseyk Vs Fergusson (No 2)
Calcutta High Court · (1879) ILR (Cal) 670
Succession Act, 1865 — Section 98
High Courts13 Dec 1878
Halal Khore Mohaldar Vs Shodone Mohaldar and Another
Calcutta High Court · (1879) ILR (Cal) 645
High Courts12 Dec 1878
Sharupgir Oghorenath Vs Khuggender Narain Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 543
High Courts11 Dec 1878
Brojender Coomar Vs Bromomoye Chowdhrani
Calcutta High Court · (1879) ILR (Cal) 885