High Courts12 Nov 1878
The Empress Vs Troyluckho Nath Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 366
Civil Procedure Code, 1908 (CPC) — Section 108
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,311 of 3,388
High Courts16 Sept 1878
The Agra Bank Limited Vs Dhuronidhur Sen and Another
Calcutta High Court · (1879) ILR (Cal) 380
High Courts16 Sept 1878
Jallidar Singh Vs Ram Lal and Others
Calcutta High Court · (1879) ILR (Cal) 723
High Courts14 Sept 1878
Muthora Nath Pal Vs Chundermoney Dabia
Calcutta High Court · (1879) ILR (Cal) 817
High Courts13 Sept 1878
Purshan Ram and Others Vs Madhoo Proshaud Singh and Others
Calcutta High Court · (1879) ILR (Cal) 520
High Courts12 Sept 1878
Nilruttun Mundle Vs Komollochun Dutt and Others
Calcutta High Court · (1879) ILR (Cal) 360
Succession Act, 1865 — Section 188, 242
High Courts04 Sept 1878
Doyal Mistree Vs Kapoor Chund and Others
Calcutta High Court · (1879) ILR (Cal) 318
Civil Procedure Code, 1908 (CPC) — Section 100Mofussil Small Cause Court Act, 1865 — Section 21
High Courts03 Sept 1878
Oghra Singh Vs Ablakhi Kooer and Another
Calcutta High Court · (1879) ILR (Cal) 536
General Clauses Act, 1868 — Section 6Registration Act, 1877 — Section 50
High Courts29 Aug 1878
Purnanund Asrum Vs Rookinee Gooptani
Calcutta High Court · (1879) ILR (Cal) 793
High Courts28 Aug 1878
Surnomoyee Dabee Vs Koomar Purresh Narain Roy
Calcutta High Court · (1879) ILR (Cal) 576
Road Cess Act, 1871 — Section 4
High Courts22 Aug 1878
Sadhu Churn Doss Vs Raghubanund Doss and Others
Calcutta High Court · (1879) ILR (Cal) 425
High Courts20 Aug 1878
Nobodeep Chunder Shaha Vs Sonaram Dass and Others
Calcutta High Court · (1879) ILR (Cal) 592
High Courts17 Aug 1878
Fuckhrunnissa Begum Vs Ebrahim and Another
Calcutta High Court · (1879) ILR (Cal) 531
High Courts17 Aug 1878
Kherodemoney Dossee Vs Doorgamoney Dossee and Others
Calcutta High Court · (1879) ILR (Cal) 456
Limitation Act, 1871 — Article 118, 122, 145, 10
High Courts16 Aug 1878
Ram Chunder Ghosaul Vs Juggutmenmohiney Dabee
Calcutta High Court · (1879) ILR (Cal) 283
Contract Act, 1872 — Section 60