High Courts18 Jul 1878
Bireshur Mozoomdar Vs Krishna Kishore Shaha
Calcutta High Court · (1879) ILR (Cal) 595
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,313 of 3,388
High Courts15 Jul 1878
Laidley and Others Vs Gunness Chunder Sahoo
Calcutta High Court · (1879) ILR (Cal) 438
High Courts11 Jul 1878
Golabolee Vs Kootesboollah Sircar and Others
Calcutta High Court · (1879) ILR (Cal) 527
Bengal Tenancy Act, 1885 — Section 27
High Courts11 Jul 1878
Fuckoruddeen Mahomed Ahsan Vs Mohima Chunder Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 529
High Courts10 Jul 1878
The Empress Vs Ashootosh Chuckerbutty and Others
Calcutta High Court · (1879) ILR (Cal) 483
Evidence Act, 1872 — Section 30
High Courts09 Jul 1878
Mahomed Elahee Buksh and Others Vs Brojokishore Sen and Others
Calcutta High Court · (1878) 07 CAL CK 0024
High Courts09 Jul 1878
Brojokishore Sen and Others Vs Mahomed Elahee Buksh and Others
Calcutta High Court · (1879) ILR (Cal) 497
High Courts09 Jul 1878
Maseyk Vs Fergusson and Others
Calcutta High Court · (1879) ILR (Cal) 304
Succession Act, 1865 — Section 98
High Courts07 Jul 1878
Jadu Dass Vs Sutherland and Another
Calcutta High Court · (1879) ILR (Cal) 557
High Courts04 Jul 1878
The Secretary of State Vs Poran Singh
Calcutta High Court · (1880) ILR (Cal) 740
High Courts04 Jul 1878
Prosunno Chunder Bhuttacharjee Vs Kristo Chytunno Pal
Calcutta High Court · (1879) ILR (Cal) 342
Succession Act, 1865 — Section 206
High Courts03 Jul 1878
The Empress Vs Hary Doyal Karmokar
Calcutta High Court · (1879) ILR (Cal) 16
Criminal Procedure Code, 1898 (CrPC) — Section 296
High Courts01 Jul 1878
Mahomed Badsha Vs Nicol Fleming and Others
Calcutta High Court · (1879) ILR (Cal) 355
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts28 Jun 1878
Bir Chunder Manikya Vs Ram Sunker Senaputty
Calcutta High Court · (1879) ILR (Cal) 714
Rent Law of Bengal, L.P. Act, 1869 — Section 31
High Courts28 Jun 1878
Hurrogobind Raha and Others Vs Ramrutno Dey and Another
Calcutta High Court · (1879) ILR (Cal) 67
High Courts27 Jun 1878
Rungo Lall Mundul Vs Abdool Guffoor and Others
Calcutta High Court · (1879) ILR (Cal) 314
Evidence Act, 1872 — Section 109
High Courts27 Jun 1878
Koylash Chunder Paul Chowdhry Vs Preonath Roy Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 610
High Courts27 Jun 1878
Autoo Misree and Others Vs Bidhoo Mookhee Dabee
Calcutta High Court · (1879) ILR (Cal) 605
High Courts25 Jun 1878
Nirod Krishno Roy Vs Woomanath Mookerjee and Others
Calcutta High Court · (1879) ILR (Cal) 718
High Courts24 Jun 1878
The Empress Vs Nurul Huqq and Another
Calcutta High Court · (1878) ILR (Cal) 757