High Courts16 Aug 1878
Wilson Vs Howard
Calcutta High Court · (1879) ILR (Cal) 231
Evidence Act, 1872 — Section 1
COURT ARCHIVE
Calcutta High Court judgments
67,759 judgments · page 3,312 of 3,388
High Courts14 Aug 1878
Prosonna Nath Roy Chowdry Vs Afzolonnessa Begum
Calcutta High Court · (1879) ILR (Cal) 523
High Courts13 Aug 1878
Achiraj Lal and Another Vs The Empress
Calcutta High Court · (1879) ILR (Cal) 604
Criminal Procedure Code, 1898 (CrPC) — Section 90
High Courts08 Aug 1878
Pattarri Sirkar Vs Shurnomoyee
Calcutta High Court · (1879) ILR (Cal) 625
Limitation Act, 1963 — Article 109, 40
High Courts07 Aug 1878
In Re: In the Matter of the Petition of Mohesh Chunder Khan
Calcutta High Court · (1879) ILR (Cal) 417
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts02 Aug 1878
Furzund Hossein Vs Janu Bibee and Others
Calcutta High Court · (1879) ILR (Cal) 588
High Courts01 Aug 1878
In Re: In the Matter of the Petition of Oodoychurn Mitter
Calcutta High Court · (1879) ILR (Cal) 411
High Courts28 Jul 1878
Peary Mohun Mookerjee Vs Rash Behary Bundopadhya
Calcutta High Court · (1879) ILR (Cal) 346
High Courts26 Jul 1878
Raj Bullubh Sen and Others Vs Oomesh Chunder Rooz
Calcutta High Court · (1880) ILR (Cal) 44
High Courts25 Jul 1878
Kumood Narain Bhoop Vs Purna Chunder Roy
Calcutta High Court · (1879) ILR (Cal) 547
High Courts25 Jul 1878
Pandah Gazi Vs Jennuddi and Others
Calcutta High Court · (1878) 07 CAL CK 0001
High Courts24 Jul 1878
Bejoy Chunder Banerjee Vs Kally Prosonno Mookerjee
Calcutta High Court · (1879) ILR (Cal) 327
High Courts24 Jul 1878
Biddomoye Dabee Dabee Vs Sittaram Biddomoye Dabee Dabee Vs Soobul Das Mullick
Calcutta High Court · (1879) ILR (Cal) 497a
Contract Act, 1872 — Section 178
High Courts22 Jul 1878
Schiller and Others Vs Sooltan Chand and Others
Calcutta High Court · (1879) ILR (Cal) 252
Contract Act, 1872 — Section 39, 51
High Courts22 Jul 1878
Luchmessur Singh Vs Leelanund Singh
Calcutta High Court · (1879) ILR (Cal) 599
High Courts20 Jul 1878
Kaliprosonno Ghose and Another Vs Kamini Soonduri Chowdhrain
Calcutta High Court · (1879) ILR (Cal) 475
High Courts19 Jul 1878
In Re: the Matter of The Empress
Calcutta High Court · (1879) ILR (Cal) 10
Penal Code, 1860 (IPC) — Section 109, 494