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Judgment
1 paragraphs · 24 words
Jackson, J.—It appears to us that this case should have been dealt with under Chap. xix, and Section 648 has no reference to it.
High CourtsDivision Bench(1879) 03 CAL CK 0012
Badan Bebajea vs Kala Chand Bebajea
Calcutta High Court · Decided on 24 March 1879 · Citation: (1879) ILR (Cal) 823
- HON’BLE JUDGES
- McDonell, J · Jackson, J