High Courts14 Dec 1870
Baboo Kishen Kishor Narayan Sing Vs Haunman Dutt Roy and Another
Calcutta High Court · (1870) 12 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,160 of 3,201
High Courts07 Dec 1870
Hari Mohan Sirkar and Others Vs R. Scott Moncrieff
Calcutta High Court · (1870) 12 CAL CK 0002
High Courts20 Sept 1870
The Queen Vs Hari Prasad Gangooly and Others
Calcutta High Court · (1870) 09 CAL CK 0001
High Courts13 Sept 1870
Panchilal Sarma Vs Anand Chandra Pal
Calcutta High Court · (1870) 09 CAL CK 0002
High Courts23 Aug 1870
The Queen Vs Narayan Naik and Another
Calcutta High Court · (1870) 08 CAL CK 0002
High Courts23 Aug 1870
The Queen Vs Dhona Bhooya and Others.
Calcutta High Court · (1870) 08 CAL CK 0001
High Courts18 Aug 1870
Srinibas Misser and Others Vs Dubo Misser
Calcutta High Court · (1870) 08 CAL CK 0005
High Courts18 Aug 1870
Maharaja Dhiraj Mahatab Chand Bahadur Vs Makund Ballabh Bose and Others
Calcutta High Court · (1870) 08 CAL CK 0003
High Courts13 Aug 1870
Mia Khan and Manu Khan Vs Bibi Bibijan and Bibi Amnujan
Calcutta High Court · (1870) 08 CAL CK 0007
High Courts12 Aug 1870
Joseph Ezekiel Judah and Another Vs Aaron Hye Nusseem Ezekiel Judah and Others
Calcutta High Court · (1870) 08 CAL CK 0006
High Courts28 Jul 1870
Kamikhaprasad Roy and Others Vs Srimati Jagadamba Dasi and Others
Calcutta High Court · (1870) 07 CAL CK 0005
High Courts20 Jul 1870
Jogeswar Chakrabatti Vs Panch Kauri Chakrabatti
Calcutta High Court · (1870) 07 CAL CK 0010
High Courts14 Jul 1870Dismissed
Wise Vs Garib Hossein Chowdhry and Others
Calcutta High Court · (1870) 07 CAL CK 0008
High Courts12 Jul 1870Dismissed
Thakur Jibnath Sing Vs The Court of Wards and Another
Calcutta High Court · (1870) 07 CAL CK 0002
High Courts08 Jul 1870
Niladhro Chowdhry Vs Karunakar Mahati
Calcutta High Court · (1870) 07 CAL CK 0007
High Courts06 Jul 1870
S.M. Jagatsunderi Dasi Vs Sonatan Bysak
Calcutta High Court · (1870) 07 CAL CK 0009
High Courts06 Jul 1870
Nekram Jemadar Vs Iswariprasad Pachuri
Calcutta High Court · (1870) 07 CAL CK 0003
High Courts05 Jul 1870
Birju Sahu and Others Vs Mahomed Abdur Rahim and Others
Calcutta High Court · (1870) 07 CAL CK 0006