High Courts06 May 1870
Asrafannissa Begum Vs Syad Inaet Hossein
Calcutta High Court · (1870) 05 CAL CK 0010
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,162 of 3,201
High Courts06 May 1870
Harrihar Mandar and Another Vs Mullick Kurim Baksh
Calcutta High Court · (1870) 05 CAL CK 0002
High Courts28 Apr 1870
Mahes Chandra Chattapadhya Vs Guruprasad Roy
Calcutta High Court · (1870) 04 CAL CK 0002
High Courts26 Apr 1870
Chattar Dhari Sing Vs Mussamat Jai Bansi Kunwar
Calcutta High Court · (1870) 04 CAL CK 0006
High Courts22 Apr 1870Allowed
Nand Lal Sen Vs Srimati Sarasibala Debi and Another
Calcutta High Court · (1870) 04 CAL CK 0014
High Courts22 Apr 1870
Braja Nath Kundu Chowdhry and Others Vs Gaur Narayan Mazumdar and Another
Calcutta High Court · (1870) 04 CAL CK 0003
High Courts20 Apr 1870
Baboo Pukhnarayan Sing and Others Vs Baboo Tundan Sing
Calcutta High Court · (1870) 04 CAL CK 0015
High Courts20 Apr 1870
Syed Jafer Hossein and Another Vs Sheikh Mahomed Amir and Others
Calcutta High Court · (1870) 04 CAL CK 0010
High Courts14 Apr 1870
Channu Lal Sahu Vs Manu Lal and Others
Calcutta High Court · (1870) 04 CAL CK 0005
High Courts07 Apr 1870
Bhadu Mahomed and Another Vs Radha Charan Bolia and Others
Calcutta High Court · (1870) 04 CAL CK 0012
High Courts07 Apr 1870
Shahazadi Hajra Begum Vs Khaja Hossein Ali Khan
Calcutta High Court · (1870) 04 CAL CK 0007
High Courts31 Mar 1870
Srinath Mazumdar Vs Braja Nath Mazumdar
Calcutta High Court · (1870) 03 CAL CK 0005
High Courts30 Mar 1870
Baboo Jugdeo Sing Vs Baboo Nishan Sing and Others
Calcutta High Court · (1870) 03 CAL CK 0004
High Courts28 Mar 1870
Boley Dobey Vs Sideswar Rao Baboo Roy Kur and Others
Calcutta High Court · (1870) 03 CAL CK 0006