High Courts28 Mar 1870
The Land Mortgage Bank of India (Credit Foncier Indien) Limited Vs Gregory Paul Mehtus.
Calcutta High Court · (1870) 03 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,163 of 3,201
High Courts24 Mar 1870
Syad Amjad Hossein Vs Kharag Sen Sahu and Another
Calcutta High Court · (1870) 03 CAL CK 0025
High Courts23 Mar 1870
Srimati Saraswati Debi and Another Vs Nabadwip Chandra Gosain
Calcutta High Court · (1870) 03 CAL CK 0009
High Courts23 Mar 1870
Teja Gorain and Others Vs Raol Gorain and Another
Calcutta High Court · (1870) 03 CAL CK 0003
High Courts21 Mar 1870
Cumming and Others Vs Green and Others
Calcutta High Court · (1870) 03 CAL CK 0022
High Courts19 Mar 1870
Shewukram alias Rai Durga Prasad and Another Vs Chattar Lal Sing and Others
Calcutta High Court · (1870) 03 CAL CK 0012
High Courts11 Mar 1870
Parbati Charan Mookerjee Vs Ramnarayan Matilal and Others
Calcutta High Court · (1870) 03 CAL CK 0018
High Courts11 Mar 1870
Stewart and Others Vs The Scinde, Punjab and Delhi Railway Company
Calcutta High Court · (1870) 03 CAL CK 0011
High Courts09 Mar 1870
Shib Ram Ghose, Gomasta on behalf of Ram Chowdry Roy and Another Vs Pran Piria and Another
Calcutta High Court · (1870) 03 CAL CK 0026
High Courts09 Mar 1870
Golam Asgar Vs Lakhimani Debi and Others
Calcutta High Court · (1870) 03 CAL CK 0016
High Courts09 Mar 1870
Amrit Sing and Narayan Sing Vs Madhab Chandra Rudar and Others Madhab Chandra Rudar and Others Vs Amrit Sing and Narayan Sing
Calcutta High Court · (1870) 03 CAL CK 0014
High Courts09 Mar 1870
Grish Chandra Roy Vs Prasanna Kumar China
Calcutta High Court · (1870) 03 CAL CK 0010
High Courts09 Mar 1870
Gopal Chandra Biswas Vs Ramjan Sirdar and Another
Calcutta High Court · (1870) 03 CAL CK 0002
High Courts08 Mar 1870
Bunwari Lal Roy Vs Mahima Chandra Knuall and Others
Calcutta High Court · (1870) 03 CAL CK 0020
High Courts07 Mar 1870Dismissed
Ram Charan Vs Narbir Mahton and Another
Calcutta High Court · (1870) 03 CAL CK 0019
High Courts07 Mar 1870
Khudumani Debi Vs Tarini Prasad Ghose
Calcutta High Court · (1870) 03 CAL CK 0015
High Courts04 Mar 1870
Khettra Mohan Baboo Vs Rashbehari Baboo
Calcutta High Court · (1870) 03 CAL CK 0008
High Courts03 Mar 1870
In Re: J.C. Nesbitt and F.C. Briant
Calcutta High Court · (1870) 03 CAL CK 0023