High Courts29 Jun 1870
Mussamat Mafizunnissa Bibi and Another Vs The Collector of Tippera
Calcutta High Court · (1870) 06 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,161 of 3,201
High Courts23 Jun 1870
Park Pittar and Another Vs Srinath Das
Calcutta High Court · (1870) 06 CAL CK 0005
High Courts22 Jun 1870Allowed
Baboo Mohan Lal Bhaya Gyal and Another Vs Lachman Lal
Calcutta High Court · (1870) 06 CAL CK 0009
High Courts20 Jun 1870Dismissed
Sheo Narayan Sing Vs Harbans Lal
Calcutta High Court · (1870) 06 CAL CK 0004
High Courts14 Jun 1870
Rajkumar Ramgopal Narayan Sing Vs Ram Dutt Chowdhry and Another
Calcutta High Court · (1870) 06 CAL CK 0006
High Courts09 Jun 1870
Ruplal Khettry and Another Vs Mahima Chandra Roy
Calcutta High Court · (1870) 06 CAL CK 0008
High Courts09 Jun 1870
Srimati Jagadamba Dasi Vs J.M. Grob and Another
Calcutta High Court · (1870) 06 CAL CK 0001
High Courts04 Jun 1870
The Queen Vs Umesh Chandra Chowdhry
Calcutta High Court · (1870) 06 CAL CK 0007
High Courts02 Jun 1870
Bipinbehari Chowdhry Vs Ramchandra Roy and Others
Calcutta High Court · (1870) 06 CAL CK 0002
High Courts31 May 1870
Sayamalal Dutt Vs Saudamini Dasi and Others
Calcutta High Court · (1870) 05 CAL CK 0001
High Courts18 May 1870
Sridhar Deo Narayan Sing Vs Lalit Panday
Calcutta High Court · (1870) 05 CAL CK 0009
High Courts16 May 1870
Pyari Mohan Guho and Another Vs Abhaychandra Roy Chowdhry
Calcutta High Court · (1870) 05 CAL CK 0003
High Courts14 May 1870
The Queen Vs Ram Chandra Mookerjee
Calcutta High Court · (1870) 05 CAL CK 0012
High Courts11 May 1870Dismissed
In Re: S.M. Ganesh Sundari Debi alias Mani The Queen
Calcutta High Court · (1870) 05 CAL CK 0014
High Courts11 May 1870
Bacharam Hazra Vs Maharaja Dhiraj Mahtab Chand Roy Bahadur
Calcutta High Court · (1870) 05 CAL CK 0007