High Courts17 Apr 1871
Ram Chandra Tantra Das Vs Dharmo Narayan Chuckerbutty
Calcutta High Court · (1871) 04 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,159 of 3,201
High Courts13 Apr 1871
Bamandas Mukhapadhya Vs Shibdas Bandapadhya
Calcutta High Court · (1871) 04 CAL CK 0010
High Courts29 Mar 1871
Ishan Chandra and Others Vs Sujan Bibi
Calcutta High Court · (1871) 03 CAL CK 0003
High Courts25 Mar 1871
Mahima Chandra Chuckerbutty Vs The Queen
Calcutta High Court · (1871) 03 CAL CK 0004
High Courts23 Mar 1871Allowed
Lala Gundar Lal Vs Habibannissa and Others
Calcutta High Court · (1871) 03 CAL CK 0009
High Courts21 Mar 1871Dismissed
Krishna Dyal Ghose Vs Nittianand Ghose
Calcutta High Court · (1871) 03 CAL CK 0006
High Courts16 Mar 1871Dismissed
Brindaban Sookul Vs Durgaprasad Misser and Another
Calcutta High Court · (1871) 03 CAL CK 0011
High Courts15 Mar 1871
Munshi Abdul Ali Vs Tarachand Ghose
Calcutta High Court · (1871) 03 CAL CK 0001
High Courts13 Mar 1871Allowed
Cowar Kalikrishna Roy Vs Cowar Rajkumar Roy
Calcutta High Court · (1871) 03 CAL CK 0012
High Courts13 Mar 1871Allowed
Karunamayi Dasi Vs Paran Chandra Pal and Another
Calcutta High Court · (1871) 03 CAL CK 0007
High Courts09 Mar 1871Dismissed
Braja Kishor Surma Vs Kirti Chandra Surma
Calcutta High Court · (1871) 03 CAL CK 0005
High Courts02 Mar 1871Allowed
Kuwar Sham Kishore Roy Vs Tayubunnissa Bibi and Others
Calcutta High Court · (1871) 03 CAL CK 0013
High Courts02 Mar 1871Allowed
Sheikh Bandi Hossein Vs Lala Prag Dutt and Another
Calcutta High Court · (1871) 03 CAL CK 0002
High Courts03 Feb 1871
In Re: Ajudhia Prasad and Another (Insolvents) Mohant Jairam Gir
Calcutta High Court · (1871) 02 CAL CK 0002
High Courts20 Jan 1871Dismissed
Maharaj Kumar Baboo Ganeswar Sing Vs Durga Dutt and Others
Calcutta High Court · (1871) 01 CAL CK 0002
High Courts16 Jan 1871Dismissed
Indrachand Jahuri Vs Prince Gholam Mahomed
Calcutta High Court · (1871) 01 CAL CK 0001
High Courts10 Jan 1871
Abdul Karim and Others Vs Abdul Huque Kazi
Calcutta High Court · (1871) 01 CAL CK 0003
High Courts15 Dec 1870Dismissed
Pyari Lal Shaha Vs Watson and Others
Calcutta High Court · (1870) 12 CAL CK 0001