High Courts30 May 1871
Maniruddin and Another Vs Gaur Chandra Shamadar
Calcutta High Court · (1871) 05 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,158 of 3,201
High Courts25 May 1871Allowed
Badarannissa Bibi Vs Mafiattala
Calcutta High Court · (1871) 05 CAL CK 0005
High Courts18 May 1871
Magju Pandaen Vs Ramdyal Tewari and Others
Calcutta High Court · (1871) 05 CAL CK 0015
High Courts15 May 1871Allowed
Damudar Jana Vs Srimati Pabitra Dasi and Another
Calcutta High Court · (1871) 05 CAL CK 0007
High Courts12 May 1871Allowed
Dinanath Mandal and Others Vs Ramtarak Karati
Calcutta High Court · (1871) 05 CAL CK 0001
High Courts11 May 1871
The Queen Vs Ameer Khan and Others
Calcutta High Court · (1871) 05 CAL CK 0008
High Courts10 May 1871
Baboo Roy Dhunpat Sing Bahadur Vs Amritnath Jha
Calcutta High Court · (1871) 05 CAL CK 0010
High Courts10 May 1871
Harjiban Das and Others Vs Bhagwan Das
Calcutta High Court · (1871) 05 CAL CK 0009
High Courts09 May 1871Allowed
Lachmi Bibi Vs Indur Chandra Dugar
Calcutta High Court · (1871) 05 CAL CK 0014
High Courts08 May 1871
Manmahini Dasi Vs Balak Chandra Pandit
Calcutta High Court · (1871) 05 CAL CK 0011
High Courts03 May 1871Dismissed
Ganesh Tewari and Another Vs Gajadhar Prasad and Another
Calcutta High Court · (1871) 05 CAL CK 0004
High Courts03 May 1871
Dwarkanath Mitter Vs S.M. Sarat Kumari Dasi
Calcutta High Court · (1871) 05 CAL CK 0003
High Courts28 Apr 1871
In Re: H.B. Beresford In Re: T.H. Maddock
Calcutta High Court · (1871) 04 CAL CK 0002
High Courts25 Apr 1871
Ramhari Sarma Vs Trihiram Sarma and Others
Calcutta High Court · (1871) 04 CAL CK 0008
High Courts24 Apr 1871Dismissed
Lakhi Narayan Addi Vs Brajanath Kundu Chowdhary and Others
Calcutta High Court · (1871) 04 CAL CK 0006
High Courts24 Apr 1871
Mahomed Aizaddi Shaha Vs Shaffi Mulla and Another
Calcutta High Court · (1871) 04 CAL CK 0003
High Courts24 Apr 1871
Taki Mahomed Mandal Vs Krishna Nath Rai and Others
Calcutta High Court · (1871) 04 CAL CK 0001
High Courts19 Apr 1871
In Re: Srimati Nassir Jan and Another
Calcutta High Court · (1871) 04 CAL CK 0004
High Courts18 Apr 1871Allowed
Bhagirath Adhikari Vs Tarini Chandra Pakrasi
Calcutta High Court · (1871) 04 CAL CK 0007