High Courts13 Dec 1871
J.A. Charriol and Others Vs C.G.M. Shircore
Calcutta High Court · (1871) 12 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,156 of 3,201
High Courts28 Nov 1871
In Re: Government of Bengal The Queen
Calcutta High Court · (1871) 11 CAL CK 0002
High Courts24 Nov 1871
Nowrattam Maiti and Others Vs Saddanando Maiti
Calcutta High Court · (1871) 11 CAL CK 0001
High Courts30 Sept 1871
Iswar Chandra Koer Vs Umesh Chandra Pal
Calcutta High Court · (1871) 09 CAL CK 0002
High Courts15 Sept 1871
Bholanath Khettri Vs Kaliprasad Agurwalla
Calcutta High Court · (1871) 09 CAL CK 0001
High Courts05 Sept 1871
Srimati Bramamayi Dasi, Representative or the late Krishna Kishor Ghose Vs Jages Chandra Dutt and Others
Calcutta High Court · (1871) 09 CAL CK 0003
High Courts24 Aug 1871
Jubha Sing and Another Vs Mahabir Kower and Others
Calcutta High Court · (1871) 08 CAL CK 0005
High Courts17 Aug 1871
Robert and Charriol Vs C.G.M. Shircore
Calcutta High Court · (1871) 08 CAL CK 0001
High Courts14 Aug 1871Dismissed
W.D. Cruickshank Vs Ibrahim Azim
Calcutta High Court · (1871) 08 CAL CK 0007
High Courts09 Aug 1871
Gabind Chandra Dutt Vs Ganga Dhye and Others Nalit Mohan Das Vs Ganga Dhye and Others
Calcutta High Court · (1871) 08 CAL CK 0006
High Courts09 Aug 1871
Jadunath Mitter Vs Bolyechand Dutt
Calcutta High Court · (1871) 08 CAL CK 0002
High Courts07 Aug 1871
The Queen Vs Girish Chandra Ghose and Others
Calcutta High Court · (1871) 08 CAL CK 0004
High Courts29 Jul 1871Allowed
In Re: the Petition of the Court of Wards on behalf of the Raja of Darbanga
Calcutta High Court · (1871) 07 CAL CK 0002
High Courts28 Jul 1871
Kedarnath Chuckerbutty Vs B. Donzelle
Calcutta High Court · (1871) 07 CAL CK 0005
High Courts25 Jul 1871Allowed
Harjiban Das and Another Vs Bhagwan Das
Calcutta High Court · (1871) 07 CAL CK 0009
High Courts24 Jul 1871Dismissed
Bholanath Mookerjee and Others Vs The Queen
Calcutta High Court · (1871) 07 CAL CK 0003
High Courts18 Jul 1871Dismissed
Kali Kumar Dutt and Others Vs The Collector of Sylhet
Calcutta High Court · (1871) 07 CAL CK 0001
High Courts17 Jul 1871
The Municipal Commissioners for the Suburbs of Calcutta Vs Amanat Ali and Another
Calcutta High Court · (1871) 07 CAL CK 0007