COURT ARCHIVE
Calcutta High Court judgments
64,008 judgments · page 3,154 of 3,201
High Courts25 Jun 1872
Rani Durga Sundabi Dasi Vs Bibi Umdatan Nissa
Calcutta High Court · (1872) 06 CAL CK 0009
High Courts06 Jun 1872
In Re: In The Goods of Ram Chandra Das, Deceased
Calcutta High Court · (1872) 06 CAL CK 0012
High Courts03 Jun 1872
Khaski Boy and Others Vs Farzand Alikhan and Others
Calcutta High Court · (1872) 06 CAL CK 0008
High Courts11 May 1872
Baboo Rameshar Prasad Narayan Singh
Calcutta High Court · (1872) 05 CAL CK 0002
High Courts06 May 1872
Biswanath Chunder Vs S.M. Khantamani Dasi and Another
Calcutta High Court · (1872) 05 CAL CK 0001
High Courts17 Apr 1872
In Re: Mathuranath Chuckerbutty and Others
Calcutta High Court · (1872) 04 CAL CK 0001
High Courts12 Apr 1872
Hazari Mull Nahatta and Another Vs Sobagh Mull Duddha
Calcutta High Court · (1872) 04 CAL CK 0003
High Courts05 Apr 1872Allowed
Dwarkanath Bysak and Other Vs Mahenlranath Bysak
Calcutta High Court · (1872) 04 CAL CK 0004
High Courts15 Mar 1872
Dindayal Paramanik Vs Radhakishori Debi and Others
Calcutta High Court · (1872) 03 CAL CK 0004
High Courts12 Mar 1872
The Justices of The Peace for Calcutta Vs The Oriental Gas Company (Limited)
Calcutta High Court · (1872) 03 CAL CK 0008
High Courts12 Mar 1872
Kasinath Biswas and Others Vs Gangadhar Sirkar and Another
Calcutta High Court · (1872) 03 CAL CK 0003
High Courts08 Mar 1872
Baikantha Nath Sing and Others Vs Maharaja Dhiraj Mahatab Chand Bahadur, Zamindar and Others
Calcutta High Court · (1872) 03 CAL CK 0002
High Courts07 Mar 1872
Balaram Mullick and Another Vs E.R. Solano
Calcutta High Court · (1872) 03 CAL CK 0001