High Courts23 Sept 2019Disposed Of
Ajit Kumar Sarkar Vs Durga Pada Roy
Calcutta High Court · (2019) 09 CAL CK 0277
Kolkata Municipal Corporation Act, 1980 — Section 411(1)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 311 of 3,203
High Courts23 Sept 2019
Nirmala Devi & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0276
Indian Succession Act, 1925 — Section 377Code Of Criminal Procedure, 1973 — Section 482Code Of Civil Procedure, 1908 — Order 39 Rule 1
High Courts23 Sept 2019Disposed Of
Asesh Sanyal & Ors Vs Ram Gopal Murarka & Anr
Calcutta High Court · (2019) 09 CAL CK 0275
Arbitration And Conciliation Act, 1996 — Section 9
High Courts23 Sept 2019Allowed
Angana Guha Vs Sumanta Guha
Calcutta High Court · (2019) 09 CAL CK 0274
Code Of Civil Procedure, 1908 — Section 151
High Courts23 Sept 2019Disposed Of
Sourav Mitra Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0273
High Courts23 Sept 2019Dismissed
Dr. Sandeep Kumar De Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0272
Constitution Of India, 1950 — Article 226
High Courts23 Sept 2019Allowed
Sugeet Mukherjee & Anr Vs State
Calcutta High Court · (2019) 09 CAL CK 0271
Indian Penal Code, 1860 — Section 120B, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 156(3), 161
High Courts23 Sept 2019Dismissed
Sudipto Banerjee Vs Renuka Banerjee
Calcutta High Court · (2019) 09 CAL CK 0087
Special Marriage Act, 1954 — Section 27Code Of Civil Procedure, 1908 — Order 47, Rule 1, Order 47 Rule 1(c)
High Courts23 Sept 2019Disposed Of
Birendra Nath Sikdar Vs New India Assurance Company Ltd. & Anr
Calcutta High Court · (2019) 09 CAL CK 0086
Motor Vehicles Act, 1988 — Section 140, 166
High Courts23 Sept 2019Disposed Of
Malati Ghosh Vs M/s. P. G. Medical Stores & Ors
Calcutta High Court · (2019) 09 CAL CK 0085
Evidence Act, 1872 — Section 63, 63(2), 63(3), 63(a), 63(b), 65, 66
High Courts23 Sept 2019Disposed Of
Naren Barai Vs Deputy Commissioner And Others
Calcutta High Court · (2019) 09 CAL CK 0081
Andaman And Nicobar Islands (Panchayat) Regulation, 1994 — Section 17, 28, 28(2), 36(2), 37, 40, 163, 167, 169(2)Constitution Of India, 1950 — Article 14, 19(1)(g), 21
High Courts23 Sept 2019Disposed Of
Shanmugavalli Vs State And Another
Calcutta High Court · (2019) 09 CAL CK 0080
Code Of Criminal Procedure, 1973 — Section 161, 278(2)Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 11(iv), 17Indian Penal Code, 1860 — Section 114, 195(a), 354(c),
High Courts23 Sept 2019Partly Allowed
Moloy Banerjee & Anr Vs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0077
Indian Penal Code, 1860 — Section 498A, 120BCode Of Criminal Procedure, 1973 — Section 313
High Courts23 Sept 2019Disposed Of
Surabuddin @ Surab Ali @ Chhrub Ali@ Sarab Ali Vs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0076
Indian Penal Code, 1860 — Section 376, 376(2)(f)Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 6
High Courts20 Sept 2019Disposed Of
Shyamali Ganguly Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0270
Industrial Dispute Act, 1947 — Section 2(p), 18Constitution Of India, 1950 — Article 226
High Courts20 Sept 2019Disposed Of
Rahul Adhya & Ors Vs Hooghly Civil Contractors’ Welfare Association & Ors
Calcutta High Court · (2019) 09 CAL CK 0269
West Bengal Societies Registration Act, 1961 — Rule 19
High Courts20 Sept 2019Disposed Of
Sintu Mandal Vs Abaninda Singh & Anr
Calcutta High Court · (2019) 09 CAL CK 0268
High Courts20 Sept 2019Dismissed
Maitun Bibi Vs Dinesh Kumar Vig & Anr
Calcutta High Court · (2019) 09 CAL CK 0267
Motor Vehicles Act, 1988 — Section 166
High Courts20 Sept 2019
Debesh Saha Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0266
High Courts20 Sept 2019Disposed Of
Bela Mukherjee & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0265
West Bengal Municipal Act, 1993 — Section 218