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Calcutta High Court judgments

64,043 judgments · page 313 of 3,203

High Courts20 Sept 2019Disposed Of

Rajdeep Laha & Ors Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0068

Consumer Protection Act, 1986 — Section 17, 25, 25(3), 27, 27AConsumer Protection (Amendment) Act, 2002 — Section 202Code Of Civil Procedure, 1908 — Section 51, Order 21 Rule 37, Order 39 Rule 2A, Order 21 Rule 37
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High Courts20 Sept 2019Allowed

Harleen Jairath Vs Prabha Surana & Anr

Calcutta High Court · (2019) 09 CAL CK 0066

Limitation Act, 1963 — Section 19Code Of Civil Procedure, 1908 — Section 94, 107, 151, 564, Order 38, Order 38 Rule 1, Order 38 Rule 2, Order 38 Rule 3, Order 38 Rule 4, Order 38 Rule 5, Order 38 Rule 6, Order 38 Rule 7, Order 38 Rule 8, Order 38 Rule 9, Order 38 Rule 10, Order 38 Rule 11, Order 38 Rule 11A, Order 38 Rule 12, Order 38 Rule 13, Order 39, Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 1(b), Order 39 Rule 1(c), Order 40, Order 41 Rule 23
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High Courts19 Sept 2019Disposed Of

Ashokendu Adhikary Vs Manoj Patnaik

Calcutta High Court · (2019) 09 CAL CK 0239

Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 6A, Order 39 Rule 1, Order 39 Rule 2
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