CourtKutchehry.com

COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 312 of 3,203

High Courts20 Sept 2019Disposed Of

Rajan Kumar Vs State Of

Calcutta High Court · (2019) 09 CAL CK 0255

Code Of Criminal Procedure, 1973 — Section 311, 397(2), 397(3), 482Indian Penal Code, 1860 — Section 302, 376
Read judgment
High Courts20 Sept 2019Disposed Of

Sk. Yasin Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0251

West Bengal Municipal Act, 1993 — Section 54(3)West Bengal Municipal (Employee’s Death-CUM-Retirement Benefits) Rules, 2003 — Rule 31
Read judgment
High Courts20 Sept 2019Disposed Of

M/s. Fabworth Promoters (P) Ltd.& Anr Vs State & Ors

Calcutta High Court · (2019) 09 CAL CK 0245

Indian Penal Code, 1860 — Section 120B, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 153, 154(1), 154(3), 156(3), 164Criminal Rules And Orders (Sub-Ordinate Court Rules), 1985 — Rule 183
Read judgment