High Courts19 Sept 2019Disposed Of
B.M. Birla Heart Research Centre Vs Mahendra Kumar Gond
Calcutta High Court · (2019) 09 CAL CK 0235
Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 314 of 3,203
High Courts19 Sept 2019
Sonali Cooperative Housing Society Ltd. & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0234
West Bengal Co-Operative Societies Act, 2006 — Section 4(56), 100, 100(1), 100(2)
High Courts19 Sept 2019Dismissed
Mackintosh Burn Limited Vs Micro And Small Enterprises Facilitation Council & Ors
Calcutta High Court · (2019) 09 CAL CK 0233
Council Under The Act Of 2006 — Section 2(4), 7(1), 8, 8(1), 15, 16, 17, 18, 18(1), 18(2), 18(3), 18(4), 19, 20, 21, 22, 23, 24Arbitration And Conciliation Act, 1996 — Section 34, 40(1), 41, 43, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81
High Courts19 Sept 2019
Usharani Paul & Anr Vs Jahar Lal Paul & Ors
Calcutta High Court · (2019) 09 CAL CK 0075
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts19 Sept 2019Dismissed
Dr. Syamapada Ghorai Vs State Of West Bengal And Ors
Calcutta High Court · (2019) 09 CAL CK 0074
Constitution Of India, 1950 — Article 226
High Courts19 Sept 2019Dismissed
Mercury Exports & Manufacturing Pvt Ltd. And Anr Vs Punjab National Bank And Ors
Calcutta High Court · (2019) 09 CAL CK 0067
High Courts18 Sept 2019Disposed Of
Sudhiranjan Jana Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0232
High Courts18 Sept 2019Disposed Of
Shibnath Tarai Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0231
High Courts18 Sept 2019Disposed Of
Mohini Mohan Maiti Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0230
High Courts18 Sept 2019Disposed Of
Santimoy Dutta Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0229
High Courts18 Sept 2019Disposed Of
Durga Rani Goswami Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0228
High Courts18 Sept 2019Disposed Of
Udayan Majumdar Vs State Of West Bengal & Ors r
Calcutta High Court · (2019) 09 CAL CK 0227
West Bengal Services (Classification Control And Appeal) Rules, 1971 — Rule 8(iv), 10(12), 10(13)
High Courts18 Sept 2019Dismissed
Archana Sharma Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0226
High Courts18 Sept 2019Allowed
Sukanta Mondal Vs Amrita Mondal (Saha)
Calcutta High Court · (2019) 09 CAL CK 0225
Evidence Act, 1872 — Section 106Hindu Marriage Act, 1955 — Section 24Special Marriage Act, 1954 — Section 36
High Courts18 Sept 2019Dismissed
Collector Of Customs Vs Marathon Shipping Pvt. Ltd
Calcutta High Court · (2019) 09 CAL CK 0129
Customs Act, 1962 — Section 50, 51, 74, 86, 86(1), 87, 88, 96(1), 157
High Courts18 Sept 2019
Titagarh Wagons Limited Vs Board Of Trustees Of The Port Of Kolkata
Calcutta High Court · (2019) 09 CAL CK 0128
Limitation Act, 1963 — Section 14Constitution Of India, 1950 — Article 226
High Courts18 Sept 2019Allowed
Suresh Chand Jain Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0127
Kolkata Municipal Corporation Act, 1980 — Section 3, 357(6)Constitution Of India, 1950 — Article 14, 226
High Courts18 Sept 2019
AD Ideas Private Limited Vs View AD Ideas And Ors
Calcutta High Court · (2019) 09 CAL CK 0126
Trade Marks Act, 1999 — Section 29
High Courts18 Sept 2019Dismissed
Sk. Aftab Hossain Vs Biswanath Chakraborty And Others
Calcutta High Court · (2019) 09 CAL CK 0064
Waqf Act, 1995 — Section 3(i), 3(k), 3(k)(i), 63, 107Bengal Waqf Act, 1934 — Section 27(1), 53, 53(1), 53(2), 54Mulla’s Mahomedan Law, — Section 204, 204(2)
High Courts18 Sept 2019Allowed
Anirban Dutta Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0063
Kolkata Municipal Corporation Act, 1980 — Section 130, 131, 131(3), 170, 170(1)(c), 170(2), 202, 202(1), 202(2), 202(4), 203, 203(1), 203(3), 204, 307, 343, 343}(1), 344, 344(1)Hoogly River Bridge Act, 1969 —Section 9, 23Uttar Pradesh Municipalities Act, 1916 — Section 116(g)