High Courts17 Sept 2019Dismissed
M/S. Tarun Kanti Choudhury Vs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0049
Arbitration And Conciliation Act, 1996 — Section 28(3), 34, 34 (2)(b)(ii)Arbitration Act, 1940 — Section 30(a)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 316 of 3,203
High Courts17 Sept 2019Dismissed
Dilip Choudhury Vs Pratishruti Projects Limited And Ors
Calcutta High Court · (2019) 09 CAL CK 0048
Commercial Courts Act, 2015 — Section 3, 15, 15(1), 15(3), 15(4), 15(5), 16, 16(1), 16(2)Code Of Civil Procedure, 1908 — Section 151, Order 5 Rule 1, Order 5 Rule 1(1), Order 8 Rule 1, Order 47 Rule 1Supreme Court Rules, 1966 — Order 40 Rule 1
High Courts16 Sept 2019Disposed Of
Banshidhar Nayak Vs State Of West Bengal & Others
Calcutta High Court · (2019) 09 CAL CK 0217
High Courts16 Sept 2019Disposed Off
Nishant Lakkar & Anr Vs
Calcutta High Court · (2019) 09 CAL CK 0047
Indian Penal Code, 1860 — Section 34, 325, 406, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts16 Sept 2019Allowed
M/s Universal Consortium Of Engineers (P) Ltd. & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0046
Building Act, 1984 — Section 12AIndian Stamp Act, 1899 — Section 32, 35Consumer Protection Act, 1986 — Section 3
High Courts13 Sept 2019Disposed Of
New India Assurance Company Limited Vs Santosh Kumar Rastogi & Ors
Calcutta High Court · (2019) 09 CAL CK 0216
Motor Vehicles Act, 1988 — Section 163A
High Courts13 Sept 2019Disposed Of
Krishnadas Mitra Vs Barid Kumar Mitra Alias Barid Baran Mitra & Ors
Calcutta High Court · (2019) 09 CAL CK 0215
Land Reforms Act, 1955 — Section 8Constitution Of India, 1950 — Article 227
High Courts13 Sept 2019Dismissed
Rajesh Agarwal Vs State of West Bengal & Anr
Calcutta High Court · (2019) 09 CAL CK 0214
Negotiable Instruments Act, 1881 — Section 138, 141
High Courts13 Sept 2019
Bipul Kumar Biswas & Ors Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0213
High Courts13 Sept 2019Disposed Of
Joginder Singh Gautam Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0212
Central Industrial Security Force Rules, 2001 — Rule 36, 52Constitution Of India, 1950 — Article 226, 227
High Courts13 Sept 2019Dismissed
Munshi Matiar Rahaman Vs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0151
Indian Penal Code, 1860 — Section 147, 148, 149, 224, 225, 307, 323, 325, 332, 379Code Of Criminal Procedure, 1973 — Section 313
High Courts13 Sept 2019Disposed Of
Sailendra Kumar Bag Vs Ashok Kumar Baul & Ors
Calcutta High Court · (2019) 09 CAL CK 0150
Code Of Civil Procedure, 1908 — Section 100(5), Order 41 Rule 11, Order 41 Rules 23, Order 41 Rules 25, Order 41 Rule 23A, Order 43 Rule 1(u)(Bengal) Alluvion And Diluvion Act, 1847 — Section 3, 5, 6, 6(4)
High Courts13 Sept 2019Dismissed
Union Of India & Ors Vs Partha Bhaduri
Calcutta High Court · (2019) 09 CAL CK 0149
Railway Services (Pension) Rules, 1993 — Rule 9, 10(2)Constitution Of India, 1950 — Article 226
High Courts13 Sept 2019
Chaitanya Saha & Ors Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0148
National Highway Act, 1956 — Section 3D(2), 3ERight To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 3G(2), 3H(2), 3G(5), 3G(6), 24, 24(2), 105Control Of National Highways (Land And Traffic) Act, 2002 — Section 26(2)
High Courts13 Sept 2019Allowed
Medha Moitra Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0147
Indian Contract Act, 1872 — Section 23Constitution Of India, 1950 — Article 12, 14, 16
High Courts13 Sept 2019Dismissed
Dulal Maity & Anr Vs Special Secretary, Power & The Managing Director WBPDCL & Ors
Calcutta High Court · (2019) 09 CAL CK 0146
General Clauses Act, 1897 — Section 6(c)Constitution Of India, 1950 — Article 226, 299
High Courts13 Sept 2019Dismissed
Rajeev Kumar Vs Central Bureau of Investigation (CBI) & Anr
Calcutta High Court · (2019) 09 CAL CK 0145
Code Of Criminal Procedure, 1973 — Section 41A, 41(1), 41(1)(b), 45(2), 60A, 157(1), 160, 161, 173(8), 438, 482Indian Penal Code, 1860 — Section 120B, 406, 409, 420Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 416
High Courts13 Sept 2019Disposed Of
Jayoti Banerjee Vs United Bank Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0116
Constitution Of India, 1950 — Article 21, 226
High Courts13 Sept 2019Disposed Off
Pradip Kumar Ghosh & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0044
West Bengal Land Reforms Act, 1955 — Section 14K(c), 14L, 14M, 14S, 14T(3), 14X, 54Code Of Civil Procedure, 1908 — Section 100Specific Relief Act, 1963 — Section 34
High Courts13 Sept 2019Disposed Off
Biswanath Pramanick & Anr Vs Mitali Mondal & Ors
Calcutta High Court · (2019) 09 CAL CK 0043
Registration Act, 1908 — Section 49Code Of Civil Procedure, 1908 — Section 100, 100(5), Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 43 Rule 1(u)