CourtKutchehry.com

COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 318 of 3,203

High Courts12 Sept 2019Disposed Off

Dileep Kumar Shaw Vs Shanti Ray & Anr

Calcutta High Court · (2019) 09 CAL CK 0038

Registration Act, 1908 — Section 17(1)(a)Transfer Of Property Act, 1882 — Section 53AIndian Stamp Act, 1899 — Section 35
Read judgment
High Courts11 Sept 2019Allowed

M/s. Deep Pal Consultancy Pvt. Ltd Vs Uma Mukherjee

Calcutta High Court · (2019) 09 CAL CK 0191

West Bengal Premises Tenancy Act, 1997 — Section 6, 6(1), 6(1)(e), 6(4)Transfer Of Property Act, 1882 — Section 108(m), 108(o), 108(p)Kolkata Municipal Corporation Act, 1980 — Section 411(1)
Read judgment
High Courts11 Sept 2019Disposed Off

Rekha Bajaj Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0035

Code Of Criminal Procedure, 1973 — Section 340Indian Stamp Act, 1899 — Section 2(10), 2(12), 2(14), 3, 9, 28(3)Transfer Of Property Act, 1882 — Section 5, 55(1)(d)
Read judgment