High Courts24 Sept 2019
Mahendra Kumar Baid Vs CESC Ltd. & Ors
Calcutta High Court · (2019) 09 CAL CK 0311
Code Of Criminal Procedure, 1973 — Section 144(2)Constitution Of India, 1950 — Article 21, 226
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 309 of 3,203
High Courts24 Sept 2019Disposed Of
Jagatpati Pal & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0310
Employees' Provident Funds And Miscellaneous Provisions Act, 1952 — Section 6, 6A, 6C, 7A
High Courts24 Sept 2019Disposed Of
Shilpi Barman And Others Vs Reliance General Insurance Co. Ltd. And Another
Calcutta High Court · (2019) 09 CAL CK 0309
High Courts24 Sept 2019Allowed
Ruma (Dhar Roy) Mondal Vs Ram Prasad Mondal
Calcutta High Court · (2019) 09 CAL CK 0308
Special Marriage Act, 1954 — Section 27
High Courts24 Sept 2019
Bateswar Maity And Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0307
Indian Penal Code, 1860 — Section 356, 363Code Of Criminal Procedure, 1973 — Section 348
High Courts24 Sept 2019Partly Allowed/ Disposed Of
Md. Hannan Sk Vs State
Calcutta High Court · (2019) 09 CAL CK 0306
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 251, 313
High Courts24 Sept 2019Disposed Of
M/s. Loknath Gem & Construction Pvt. Ltd Vs Repul Rani Chowdhury & Ors
Calcutta High Court · (2019) 09 CAL CK 0305
Code Of Civil Procedure, 1908 — Order 22 Rule 4A, Order 22 Rule 10A
High Courts24 Sept 2019Disposed Of
Shibnath Barman Vs Anjali Bagchi
Calcutta High Court · (2019) 09 CAL CK 0304
Code Of Civil Procedure, 1908 — Section 47Constitution Of India, 1950 — Article 227
High Courts24 Sept 2019
Panchanan Das Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0303
High Courts24 Sept 2019
Naba Kumar Ghosh Vs State
Calcutta High Court · (2019) 09 CAL CK 0302
Indian Penal Code, 1860 — Section 120B, 420, 511
High Courts24 Sept 2019Disposed Of
Shyamali Kundu & Anr Vs Rathin Mitra & Ors
Calcutta High Court · (2019) 09 CAL CK 0301
Constitution Of India, 1950 — Article 227
High Courts24 Sept 2019Disposed Of
Manik Rajbhar & Ors Vs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0300
Indian Penal Code, 1860 — Section 149, 333
High Courts24 Sept 2019Disposed Of
Sabitri Acharya And Others Vs New India Assurance Co. Ltd. And Another
Calcutta High Court · (2019) 09 CAL CK 0299
High Courts24 Sept 2019Dismissed
Sukdev Malik Vs Satinath Mondal And Another
Calcutta High Court · (2019) 09 CAL CK 0298
High Courts24 Sept 2019Disposed Of
Babul Supriya Baral Vs Abhishek Banerjee
Calcutta High Court · (2019) 09 CAL CK 0297
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rules 1, Order 39 Rules 2
High Courts24 Sept 2019Dismissed
Bengal Investment Limited Vs Sankar Das
Calcutta High Court · (2019) 09 CAL CK 0296
Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 106, Order 21 Rule 106(3)
High Courts24 Sept 2019Dismissed
Nisha Rani Das & Ors Vs Usha Holding Enclave Private Limited & Ors
Calcutta High Court · (2019) 09 CAL CK 0295
Code Of Civil Procedure, 1908 — Order 21 Rule 97, Order 21 Rule 101
High Courts24 Sept 2019Disposed Of
Champabati Mahato Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0294
High Courts24 Sept 2019Dismissed
Sujit Ray Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0293
High Courts24 Sept 2019
Dr. Nasim Akhter Vs Aminul Islam & Ors
Calcutta High Court · (2019) 09 CAL CK 0292
Code Of Civil Procedure, 1908 — Order 22 Rule 10A