High Courts25 Sept 2019Allowed
Ajit Ali Baidya @ Ajet Baidya & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0324
Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 308 of 3,203
High Courts25 Sept 2019Disposed Of
Miss Shambhabi Jha Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0323
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 14
High Courts25 Sept 2019Disposed Of
Abdur Rahaman Skekh & Anr Vs Fazal Karim Sk. & Ors
Calcutta High Court · (2019) 09 CAL CK 0322
High Courts25 Sept 2019Disposed Of
Sattar Ali & Ors Vs National Insurance Co. Ltd. & Anr
Calcutta High Court · (2019) 09 CAL CK 0321
High Courts25 Sept 2019
Raju Halder @ Haldar Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 09 CAL CK 0320
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 4, 15
High Courts25 Sept 2019Disposed Of
Union Of India Represented By The General Manager Metro Railway Vs M/s. B.C.L. Secure Premises (Pvt.) Limited & Ors
Calcutta High Court · (2019) 09 CAL CK 0319
Code Of Civil Procedure, 1908 — Section 113Arbitration And Conciliation Act, 1996 — Section 11Micro, Small And Medium Enterprises Development Act, 2006 — Section 15, 16, 17, 18, 19, 20, 21, 22, 23
High Courts25 Sept 2019Disposed Of
Arup Kumar Basubal & Ors Vs Bangiya Gramin Vikash Bank & Ors
Calcutta High Court · (2019) 09 CAL CK 0318
Bangiya Gramin Vikash Bank (Officers And Employees) Service Regulations, 2010 — Regulation 2, 2(m), 2(o), 72, 72(1)(2), 72(2)(i), 72(2)(m), 72(2), 72(3)
High Courts25 Sept 2019Dismissed
Woodlands Multispeciality Hospital Limited Vs Sudip Dakshy & Ors
Calcutta High Court · (2019) 09 CAL CK 0317
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts25 Sept 2019Allowed
Ruma Das Nee Mitra Vs Shoukttik Das
Calcutta High Court · (2019) 09 CAL CK 0316
Code Of Civil Procedure, 1908 — Section 24, 10Code Of Criminal Procedure, 1973 — Section 125
High Courts25 Sept 2019Dismissed
Indra Nath Chowdhury Vs Union Bank Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0315
High Courts25 Sept 2019Disposed Of
Ganesh Das Vs State Of West Bengal & Others
Calcutta High Court · (2019) 09 CAL CK 0314
Maharashtra Municipal Councils, Nagar Panchayats And Insustrial Townships Act, 1965 — Section 41(2)Municipal Act, 1992 — Section 12, 16, 18, 431(1)West Bengal Municipal Act, 1993 — Section 425, 426, 426(2), 427, 428, 429, 431, 431(2)
High Courts25 Sept 2019Disposed Of
Y.Johnson Vs Andaman And Nicobar Administration & Others
Calcutta High Court · (2019) 09 CAL CK 0138
Registration Act, 1908 — Section 73
High Courts25 Sept 2019Allowed
AVIS Island Coconut Plantation Coop Vs Andaman And Nicobar Administration & Others
Calcutta High Court · (2019) 09 CAL CK 0093
Andaman & Nicobar Islands Co-Operative Societies Regulation, 1973 — Section 13(1) (a)Constitution Of India, 1950 — Article 226Andaman And Nicobar Islands Land Revenue And Land Reforms Regulations, 1966 — Regulation 151
High Courts25 Sept 2019Disposed Of
Bhola Das Vs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0092
Indian Penal Code, 1860 — Section 375, 376(2)(f), 511Code Of Criminal Procedure, 1973 — Section 164, 313, 428
High Courts25 Sept 2019Disposed Of
Nirmalya Bhattacharya Vs Bachendri Ray
Calcutta High Court · (2019) 09 CAL CK 0091
Hindu Marriage Act, 1955 — Section 24Constitution Of India, 1950 — Article 227
High Courts25 Sept 2019Allowed
Befaia Karwa Vs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0090
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 164, 437A
High Courts25 Sept 2019Dismissed
Panchanan Bhagat And Ors Vs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0089
Indian Penal Code, 1860 — Section 34, 143, 149, 302, 448Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts25 Sept 2019Disposed Of
Prashant Properties Limited Vs SPS Steels Rolling Mills Ltd.
Calcutta High Court · (2019) 09 CAL CK 0088
Constitution Of India, 1950 — Article 227National Company Law Tribunal Rules, 2016 — Rule 11Insolvency Resolution Regulations, 2016 — Regulation 7, 12, 13, 14
High Courts24 Sept 2019Disposed Of
Anarul Haque Mondal & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0313
Motor Vehicles Act, 1988 — Section 69, 72
High Courts24 Sept 2019Disposed Of
Sabita Jana & Anr Vs United India Insurance Company Limited & Anr
Calcutta High Court · (2019) 09 CAL CK 0312
Motor Vehicles Act, 1988 — Section 163A, 166