CourtKutchehry.com

COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 306 of 3,203

High Courts27 Sept 2019Dismissed

Vikram Jairath And Ors Vs Middleton Hotels Private Limited And Ors

Calcutta High Court · (2019) 09 CAL CK 0107

Companies Act, 2013 — Section 2(11), 2(27), 2(55), 58, 58(1), 58(2),58(3), 58(4), 58(4)(3), 58(5), 58(6), 59, 59(1), 59(2), 59(3), 59(4), 59(5), 61, 61(2), 241, 241(1), 242, 244, 407, 408, 420, 424, 430Companies Act, 1956 — Section 10, 10E, 111, 111(7), 111A, 155, 393, 396, 397, 398Code Of Civil Procedure, 1908 — Section 9, 10, 10F
Read judgment
High Courts26 Sept 2019Dismissed

Chandramoy Das Vs State

Calcutta High Court · (2019) 09 CAL CK 0351

Indian Penal Code, 1860 — Section 304B, 498AEvidence Act, 1872 — Section 113B
Read judgment
High Courts26 Sept 2019Dismissed

Union Of India & Ors Vs Pintu Kumar

Calcutta High Court · (2019) 09 CAL CK 0341

Indian Penal Code, 1860 — Section 34, 377Railway Protection Force (Amendment) Act, 1985 — Section 9Railway Protection Force Rules, 1987 — Rule 146(i), 146.4, 161(ii), Rule 161(iii)
Read judgment