COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 307 of 3,203

High Courts26 Sept 2019Allowed

Shubham Raj Vs Medical Council Of India & Others

Calcutta High Court · (2019) 09 CAL CK 0137

Indian Medical Council Act, 1956 — Section 33Indian Medical Council (Professional Conduct, Etiquette And Ethics) Regulations, 2002 — Regulation 12, 12(4)

High Courts26 Sept 2019

In The Goods Of Vs Pritikana Mitra (Dec)

Calcutta High Court · (2019) 09 CAL CK 0115

Indian Succession Act, 1925 — Section 63(C)Evidence Act, 1872 — Section 68

High Courts26 Sept 2019

Shambhu Nath & Brothers & Ors Vs Usha International Limited

Calcutta High Court · (2019) 09 CAL CK 0114

Trade Marks Act, 1999 — Section 28, 29(2)

High Courts26 Sept 2019Disposed Of

Hooghly Infrastructure Pvt. Ltd Vs Union Of India & Ors

Calcutta High Court · (2019) 09 CAL CK 0096

Constitution Of India, 1950 — Article 226

High Courts26 Sept 2019Disposed Of

Swaraj Nandy Vs Atanu Das & Anr

Calcutta High Court · (2019) 09 CAL CK 0095

Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1Constitution Of India, 1950 — Article 227

High Courts26 Sept 2019

Plume Vapour Private Ltd. & Anr Vs Union Of India

Calcutta High Court · (2019) 09 CAL CK 0094

Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 4, 5, 6Constitution Of India, 1950 — Article 19(1)(g), 21, 51

High Courts25 Sept 2019Disposed Of

Shyamapada Gayan Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0338

High Courts25 Sept 2019Disposed Of

Gopal Chandra Das Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0337

Limitation Act, 1963 — Section 5

High Courts25 Sept 2019Disposed Of

Uttam Chatterjee Vs Debasish Shannigrahi

Calcutta High Court · (2019) 09 CAL CK 0336

Code Of Criminal Procedure, 1973 — Section 205Contract Labour (Regulation And Abolition) Act, 1970 — Section 22, 22A

High Courts25 Sept 2019Disposed Of

Nimai Chand Tarai Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0335

High Courts25 Sept 2019Disposed Of

Biva Rani Naskar Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0334

Code Of Criminal Procedure, 1973 — Section 144, 144(2)

High Courts25 Sept 2019Disposed Of

Sambhunath Barik Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0333

High Courts25 Sept 2019Disposed Of

Supada Bhaumik Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0332

High Courts25 Sept 2019Disposed Of

Sarbaribhusan Bhattacharya Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0331

High Courts25 Sept 2019Disposed Of

Bijoy Krishna Manna Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0330

High Courts25 Sept 2019Disposed Of

Haradhan Chakraborty Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0329

High Courts25 Sept 2019Disposed Of

Suprobha Reja Vs Punjab Natioinal Bank & Ors

Calcutta High Court · (2019) 09 CAL CK 0328

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act Of 2002 — Section 17Constitution Of India, 1950 — Article 300A

High Courts25 Sept 2019

Suprakash Mondal & Ors Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0327

Right Of Children To Free And Compulsory Education Act, 2009 — Section 25

High Courts25 Sept 2019

R.B. Dealers Pvt. Ltd. & Incorporated Company Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0326

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 30, 105Metro Railways (Construction Of Works) Act, 1978 — Section 80Constitution Of India, 1950 — Article 226

High Courts25 Sept 2019

Sujit Chowdhury & Ors Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0325

Right Of Children To Free And Compulsory Education Act, 2009 — Section 25