High Courts27 Sept 2019
Kalpana Industries (India) Ltd. &Anr Vs Union Of India & Ors
Calcutta High Court · (2019) 09 CAL CK 0366
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 305 of 3,203
High Courts27 Sept 2019Dismissed
Shikshak Chhatra Oikya Sangram Manch Vs Prof. Nabanita Chatterjee & Ors
Calcutta High Court · (2019) 09 CAL CK 0365
Constitution Of India, 1950 — Article 226
High Courts27 Sept 2019
Rekha Palui Vs Bharat Petroleum Corporation Ltd. & Anr
Calcutta High Court · (2019) 09 CAL CK 0364
Constitution Of India, 1950 — Article 226
High Courts27 Sept 2019Dismissed
Urmi Mukherjee Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0363
Constitution Of India, 1950 — Article 226
High Courts27 Sept 2019
Kalpana Industries (India) Ltd. &Anr Vs Union Of India &Ors
Calcutta High Court · (2019) 09 CAL CK 0362
High Courts27 Sept 2019Disposed Of
National Insurance Co.Ltd & Anr Vs Meghnath Ghara
Calcutta High Court · (2019) 09 CAL CK 0361
Code Of Civil Procedure, 1908 — Order 41 Rule 22
High Courts27 Sept 2019Disposed Of
Noor Islam Vs State
Calcutta High Court · (2019) 09 CAL CK 0360
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29, 42, 52A, 57Code Of Criminal Procedure, 1973 — Section 319, 319(4)
High Courts27 Sept 2019Dismissed
Writ Court By Way Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 09 CAL CK 0359
Bengal Excise Act, 1909 — Section 22, 26, 30, 37A, 38, 42Indian Penal Code, 1860 — Section 179, 480, 481, 482, 483, 484, 485, 486, 487, 488, 489West Bengal (Selection Of New Sites And Grant Of License For Retail Sale Of Liquor And Certain Other Intoxicants) Rules, 2003 — Rule 4(q), 9
High Courts27 Sept 2019Dismissed
Ravi Kiran Realty India Ltd. & Anr Vs Securities & Exchange Board Of India
Calcutta High Court · (2019) 09 CAL CK 0358
Securities And Exchange Board Of India Act, 1992 — Section 24(1), 26(1), 27Companies Act, 1956 — Section 2(36), 55A, 56, 60, 67, 68, 70, 73, 621Companies Act, 2013 — Section 40, 436, 439
High Courts27 Sept 2019Dismissed
Asim Kumar Jana And Another Vs Biswajit Das And Others
Calcutta High Court · (2019) 09 CAL CK 0357
Transfer Of Property Act, 1882 — Section 3, 19, 19(b), 21Evidence Act, 1872 — Section 111Indian Succession Act, 1925 — Section 119, 120
High Courts27 Sept 2019Dismissed
Amar Nath Mukherjee And Others Vs Union Of India And Others
Calcutta High Court · (2019) 09 CAL CK 0356
Electricity (Supply) Act, 1948 — Section 15, 78, 79, 79(c)Constitution Of India, 1950 — Article 118, 226
High Courts27 Sept 2019Allowed
Som Shankar Roy Vs State Of West Bengal
Calcutta High Court · (2019) 09 CAL CK 0355
Indian Penal Code, 1860 — Section 302, 376Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts27 Sept 2019Dismissed
M/s Sabita Enterprises Vs Andaman & Nicobar Administration & Others
Calcutta High Court · (2019) 09 CAL CK 0136
Constitution Of India, 1950 — Article 12
High Courts27 Sept 2019
Abhijit Goldar Vs State
Calcutta High Court · (2019) 09 CAL CK 0135
Code Of Criminal Procedure, 1973 — Section 161, 401Indian Penal Code, 1860 — Section 34, 354, 509Probation Of Offenders Act, 1958 — Section 3, 4
High Courts27 Sept 2019Dismissed
Dhan Lall Vs Kalawathi
Calcutta High Court · (2019) 09 CAL CK 0134
Code Of Civil Procedure, 1908 — Section 151Constitution Of India, 1950 — Article 226, 227
High Courts27 Sept 2019
Navin Chandra Ojha Vs Calcutta Safe Deposit Co. Ltd. & Ors
Calcutta High Court · (2019) 09 CAL CK 0113
High Courts27 Sept 2019Disposed Of
M/S Jagannath Enterprise & Anr Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 09 CAL CK 0112
Indian Contract Act, 1872 — Section 4, 70Constitution Of India, 1950 — Article 226
High Courts27 Sept 2019Disposed Of
AI Champdany Industries Limited Vs New India Assurance Company Limited
Calcutta High Court · (2019) 09 CAL CK 0111
Arbitration And Conciliation Act, 1996 Section 31(3), 34, 34(4)
High Courts27 Sept 2019
Shristi Infrastructure Development Corporation Limited Vs Lakshmi Vilas Bank Limited
Calcutta High Court · (2019) 09 CAL CK 0110
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 12A, 17, 34
High Courts27 Sept 2019Partly Allowed/Disposed Of
Kolkata Municipal Corporation & Ors Vs Calcutta Ladies Golf Club & Ors
Calcutta High Court · (2019) 09 CAL CK 0109
Kolkata Municipal Corporation Act, 1980 — Section 1(2), 170, 171, 172, 199, 199(1), 220, 234(1), 238(2), 239, 283, 289, 307, 333, 385, 421, 435, 627West Bengal Municipal Act, 1993 — Section 2(46)Kolkata Municipal Corporation Act, 1980 — Section 2(5), 199