High Courts29 Jun 1891
Kashi Chundra Deb Vs Gopi Krishna Deb and Others
Calcutta High Court · (1892) ILR (Cal) 48
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,033 of 3,203
High Courts26 Jun 1891
Baij Nath Singh and Others Vs Sukhu Mahton
Calcutta High Court · (1891) ILR (Cal) 534
Evidence Act, 1872 — Section 35
High Courts25 Jun 1891
Jogendra Chandra Mitter and Others Vs Rajendra Nath Mitter and Others
Calcutta High Court · 9 Ind. Cas. 923
High Courts11 Jun 1891
Bilash Chunder Roy Vs Dakhina Churn Chattopadhya
Calcutta High Court · (1891) ILR (Cal) 526
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts11 Jun 1891
Chatter Lal and Others Vs Thacoor Pershad
Calcutta High Court · (1891) ILR (Cal) 518
Bengal Tenancy Act, 1885 — Section 69
High Courts08 Jun 1891
Sheo Sahoy Bhagut and Others Vs Baij Nath Tewari
Calcutta High Court · (1891) ILR (Cal) 556
Registration Act, 1877 — Section 21, 22, 28, 30, 31Transfer of Property Act, 1882 — Section 59
High Courts08 Jun 1891
Rajendra Narain Bagchi Vs Watson and Co.
Calcutta High Court · (1891) ILR (Cal) 510
Transfer of Property Act, 1882 — Section 133, 135
High Courts02 Jun 1891
Jogendronath Bharati Vs Ram Chunder Bharati
Calcutta High Court · (1893) ILR (Cal) 103
High Courts28 May 1891
Kabilaso Koer Vs Raghu Nath Sakan Singh and Others
Calcutta High Court · (1891) ILR (Cal) 481
Bengal Tenancy Act, 1885 — Section 174
High Courts27 May 1891
Hurro Doyal Roy Chowdhry Vs Mahomed Gazi Chowdhry and Others
Calcutta High Court · (1892) ILR (Cal) 699
High Courts24 May 1891
Radha Pershad Sing Vs Radha Kishen Lall
Calcutta High Court · (1891) ILR (Cal) 515
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts19 May 1891
Queen-Empress Vs Nayamuddin and Others
Calcutta High Court · (1891) ILR (Cal) 484
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts19 May 1891
Gopal Sarun Narain Singh through his next friend, Mr. A. Ogilvy Manager under the Court of Wards Vs Din Doyal Singh
Calcutta High Court · (1891) ILR (Cal) 506
High Courts19 May 1891
Ambica Churn Mookerjee and Others Vs Suresh Chunder Banerjee by his guardian and executor Nogendra Chunder Banerjee and Another
Calcutta High Court · (1891) ILR (Cal) 507
High Courts15 May 1891
Baroda Prosad Roy Chowdhry Vs Bhoopendro Narain Dutt and Others
Calcutta High Court · (1891) ILR (Cal) 500
Bengal Court of Wards Act, 1879 — Section 20Limitation Act, 1963 — Section 14
High Courts14 May 1891
Rameshur Mundul and Others Vs Bagal Chunder Mookerjee
Calcutta High Court · (1891) ILR (Cal) 496
High Courts08 May 1891
J.C. Macgregor Receiver High Court and Receiver to the Estate of Raj Chander Das Vs Huri Dass Kundu
Calcutta High Court · (1891) ILR (Cal) 477
High Courts29 Apr 1891
Chowdhry Raghu Nath Sarun Singh and Others Vs Dhodha Roy and Others
Calcutta High Court · (1891) ILR (Cal) 467
Bengal Tenancy Act, 1885 — Section 40
High Courts24 Apr 1891
Gossain Dalmar Puri Vs Bepin Behary Mitter and Another
Calcutta High Court · (1891) ILR (Cal) 520