High Courts07 Dec 1891
Queen-Empress Vs A.M. Jacob
Calcutta High Court · (1892) ILR (Cal) 113
Criminal Procedure Code, 1898 (CrPC) — Section 503, 507Evidence Act, 1872 — Section 33
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,031 of 3,203
High Courts25 Nov 1891
Bhupendro Narain Dutt and Others Vs Debendro Kumar Bundopadhya and Others
Calcutta High Court · (1892) ILR (Cal) 182
High Courts24 Nov 1891
Matungini Gupta Vs Ram Rutton Roy and Others
Calcutta High Court · (1892) ILR (Cal) 289
Hindu Widows Remarriage Act, 1856 — Section 1, 2
High Courts23 Nov 1891
Puran Chand and Others Vs Roy Radha Kishen
Calcutta High Court · (1892) ILR (Cal) 132
Civil Procedure Code, 1882 — Section 211, 212Limitation Act, 1963 — Article 178, 179
High Courts23 Nov 1891
Ashutosh Bannerjee Vs Lukhimoni Debya
Calcutta High Court · (1892) ILR (Cal) 139
High Courts18 Nov 1891
Lalessor Babui and Others Vs Janki Bibi
Calcutta High Court · (1892) ILR (Cal) 615
Civil Procedure Code, 1908 (CPC) — Section 43, 44
High Courts13 Nov 1891
Ananda Chandra Bhuttacharjee Vs Carr Stephen
Calcutta High Court · (1892) ILR (Cal) 127
Criminal Procedure Code, 1898 (CrPC) — Section 144, 435, 439
High Courts12 Nov 1891
Queen-Empress Vs Baburam Kansari
Calcutta High Court · (1892) ILR (Cal) 190
Penal Code, 1860 (IPC) — Section 413
High Courts09 Nov 1891
Ferasat and Others Vs Queen-Empress
Calcutta High Court · (1892) ILR (Cal) 105
Penal Code, 1860 (IPC) — Section 148, 152, 332, 333, 74
High Courts21 Sept 1891
Badal Aurat and Another Vs Queen-Empress
Calcutta High Court · (1892) ILR (Cal) 79
Penal Code, 1860 (IPC) — Section 114, 494
High Courts01 Sept 1891
Sham Kuar Vs Mohanunda Sahoy and Another
Calcutta High Court · (1892) ILR (Cal) 301
Guardians and Wards Act, 1890 — Section 4(2)
High Courts01 Sept 1891
Banku Behari Bose and Another Vs Dwarka Nath Dass
Calcutta High Court · (1892) ILR (Cal) 651
High Courts01 Sept 1891
Bindu Bashini Dasi Vs Peari Mohun Bose and Others
Calcutta High Court · (1893) ILR (Cal) 107
Bengal Tenancy Act, 1885 — Section 7
High Courts01 Sept 1891
Golak Nath Roy Chowdhry Vs Mathura Nath Roy Chowdhry, on his death his sons and heir Radha Churn Roy Chowdhry, who appeared, and Others
Calcutta High Court · (1893) ILR (Cal) 273
High Courts01 Sept 1891
Ram Chunder Chuckrabutty Vs Giridhur Dutt and Others
Calcutta High Court · (1892) ILR (Cal) 755
Bengal Tenancy Act, 1885 — Section 52
High Courts01 Sept 1891
Jibanti Nath Khan and Hemandri Nath Khan by his mother and next friend Jogodishwari Dabee Vs Gokool Chunder Chowdhry and Another
Calcutta High Court · (1892) ILR (Cal) 760
High Courts31 Aug 1891
Niloomal Pramanick and Others Vs Kamini Koomar Basu
Calcutta High Court · (1893) ILR (Cal) 269
Limitation Act, 1963 — Article 132Transfer of Property Act, 1882 — Section 67(a)
High Courts29 Aug 1891
Kristo Churn Dass and Others Vs Radha Churn Kur
Calcutta High Court · (1892) ILR (Cal) 750
High Courts28 Aug 1891
Sukurmoni and Another Vs Kirpal Narain Tewari
Calcutta High Court · (1892) ILR (Cal) 91
High Courts25 Aug 1891
Queen-Empress Vs Jogendra Chunder Bose and Others
Calcutta High Court · (1892) ILR (Cal) 35
Penal Code, 1860 (IPC) — Section 124A