High Courts11 Aug 1891
Yakutun-nissa Bibee Vs Kishoree Mohun Roy and Others
Calcutta High Court · (1891) 08 CAL CK 0005
Court Fees Act, 1870 — Section 2
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,032 of 3,203
High Courts28 Jul 1891
Preonath Karar Vs Surja Coomar Goswami and Others
Calcutta High Court · (1892) ILR (Cal) 26
High Courts28 Jul 1891
Matangini Dasi and Another Vs Jogendra Chunder Mullick and Others
Calcutta High Court · (1892) ILR (Cal) 84
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts22 Jul 1891
Bolai Chand Ghosal and Others Vs Samiruddin Mandal and Another
Calcutta High Court · (1892) ILR (Cal) 646
Limitation Act, 1963 — Article 144, 47
High Courts20 Jul 1891
Girindro Chunder Roy Vs Jarawa Kumari and Another
Calcutta High Court · (1893) ILR (Cal) 105
High Courts20 Jul 1891
Jawahir Singh and Others Vs Gunga Pershad
Calcutta High Court · (1892) ILR (Cal) 4
High Courts16 Jul 1891
Gudri Koer Vs Bhubaneswari Coomar Singh and Another
Calcutta High Court · (1892) ILR (Cal) 19
Transfer of Property Act, 1882 — Section 86
High Courts14 Jul 1891
Bhugwan Chundor Roy and Others Vs Bidhu Mukhi Dabi and Another
Calcutta High Court · (1892) ILR (Cal) 643
High Courts10 Jul 1891
Gopi Mohan Roy and Others Vs Doybaki Nundun Sen and Others
Calcutta High Court · (1892) ILR (Cal) 13
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts10 Jul 1891
Chintamoni Dutt Vs Rash Behari Mondul
Calcutta High Court · (1892) ILR (Cal) 17
High Courts10 Jul 1891
Thakur Mahadeo Singh and Another Vs Thakur Magundeo
Calcutta High Court · (1891) ILR (Cal) 647
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts08 Jul 1891
Girjanath Roy Chowdhry and Another Vs Ram Narain Das
Calcutta High Court · (1893) ILR (Cal) 264
Limitation Act, 1963 — Section 14
High Courts03 Jul 1891
Peary Mohun Aich Vs Anunda Charan Biswas
Calcutta High Court · (1891) ILR (Cal) 631
Civil Procedure Code, 1882 — Section 223, 230Limitation Act, 1963 — Section 5, 6
High Courts02 Jul 1891
Saroda Sunduri Debia Vs Kartick Chunder Ghuttuck and Others
Calcutta High Court · (1891) ILR (Cal) 642
Limitation Act, 1963 — Article 127, 142, 144
High Courts02 Jul 1891
Jasoda Deye Vs Kirtibash Das and Another
Calcutta High Court · (1891) ILR (Cal) 639
High Courts30 Jun 1891
Bunko Behary Gangopadhya and Another Vs Nil Madhub Chuttopadhya
Calcutta High Court · (1891) ILR (Cal) 635
High Courts29 Jun 1891
Nityahari Roy and Others Vs Dunne and Others
Calcutta High Court · (1891) ILR (Cal) 652