High Courts23 Apr 1891
Protap Chunder Talukdar and Another Vs Kedar Prosunno Lahiri
Calcutta High Court · (1893) ILR (Cal) 11
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,034 of 3,203
High Courts23 Apr 1891
Ledlie Vs Ledlie
Calcutta High Court · (1891) ILR (Cal) 473
Divorce Act, 1869 — Section 42
High Courts23 Apr 1891
Kedar Nath Mullick and Others Vs Behary Lal Pundit
Calcutta High Court · (1891) ILR (Cal) 469
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts17 Apr 1891
Srinath Sandel lunatic by his manager under the Court of Wards Sarat Chunder Roy and Another Vs Norendro Nath Roy Chowdhry by his guardian and mother Norendro Nath Roy Chowdhrani Vs Ram Gopal Roy Chowdhry and Others
Calcutta High Court · (1892) ILR (Cal) 641
Bengal Tenancy Act, 1885 — Section 102, 103, 106, 108
High Courts16 Apr 1891
Norendronath Bose Vs Abinash Chunder Roy
Calcutta High Court · (1891) ILR (Cal) 445
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts14 Apr 1891
Wajihan alias Alijan Vs Bishwanath Pershad and Another
Calcutta High Court · (1891) ILR (Cal) 462
Transfer of Property Act, 1882 — Section 88
High Courts10 Apr 1891
Chogemul and Others Vs The Commissioners for the Improvement of the Port of Calcutta
Calcutta High Court · (1891) ILR (Cal) 427
Contract Act, 1872 — Section 151, 161
High Courts10 Apr 1891
Wallis and Co. Vs Bailey
Calcutta High Court · (1891) ILR (Cal) 372
Army Act, 1888 — Section 7Presidency Small Cause Courts Act, 1882 — Section 18, 2
High Courts07 Apr 1891
Kazem Ali Vs Azim Ali Khan
Calcutta High Court · (1891) ILR (Cal) 383
Charter Act, 1861 — Section 15
High Courts24 Mar 1891
Haji Syed Mahomed Ali Khan Vs Mackenzie and Another
Calcutta High Court · (1892) ILR (Cal) 1
High Courts24 Mar 1891
Nagendro Nath Mullick Vs Mathura Mahun Parhi and Others
Calcutta High Court · (1891) ILR (Cal) 368
Limitation Act, 1963 — Section 14
High Courts24 Mar 1891
Surnomoyi Debia Vs Grish Chunder Moitra
Calcutta High Court · (1891) ILR (Cal) 363
High Courts24 Mar 1891
Golam Chunder Dey Vs Nana Kumar Roy
Calcutta High Court · (1891) ILR (Cal) 422
High Courts18 Mar 1891
Indro Nath Banerjee Vs Prom Sukh Chunder and Others
Calcutta High Court · (1891) ILR (Cal) 420
Civil Procedure Code, 1908 (CPC) — Section 121
High Courts17 Mar 1891
Lalchand Vs Queen-Empress
Calcutta High Court · (1891) ILR (Cal) 549
Criminal Procedure Code, 1898 (CrPC) — Section 164, 364, 533Penal Code, 1860 (IPC) — Section 308, 411
High Courts17 Mar 1891
Brojo Sundari Debia Vs Mahomed Abbas Mondul
Calcutta High Court · (1891) ILR (Cal) 360
Bengal Tenancy Act, 1885 — Section 195
High Courts11 Mar 1891
Kedar Nath Bhuttacharji Vs Surendro Prosad Bhuttacharji
Calcutta High Court · (1892) ILR (Cal) 8
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts04 Mar 1891
Roghu Nath Pershad and Another Vs Harlal Sadhu and Others
Calcutta High Court · (1891) ILR (Cal) 320
Transfer of Property Act, 1882 — Section 82