High Courts14 Oct 1890
Hiraman De Vs Ram Kumar Ain
Calcutta High Court · (1891) ILR (Cal) 186
Criminal Procedure Code, 1898 (CrPC) — Section 438
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,036 of 3,203
High Courts16 Sept 1890
Ram Churn Sing and Others Vs Dhaturi Sing and Others
Calcutta High Court · (1891) ILR (Cal) 146
Sonthal Pergunnahs Settlement Regulation, 1872 — Section 25
High Courts16 Sept 1890
Dungaram Marwary Vs Rajkishore Deo and Another
Calcutta High Court · (1891) ILR (Cal) 133
High Courts16 Sept 1890
Mahomed Mujaffar Hossein and Another Vs Kishory Mohun Roy and Others
Calcutta High Court · (1891) ILR (Cal) 188
Evidence Act, 1872 — Section 159
High Courts15 Sept 1890
Dwarka Nath Gupto Vs The Corporation of Calcutta
Calcutta High Court · (1891) ILR (Cal) 91
High Courts15 Sept 1890
Dhanmull Vs Ram Chunder Ghose
Calcutta High Court · (1897) ILR (Cal) 265
Evidence Act, 1872 — Section 32(5)
High Courts12 Sept 1890
Ram Jewan Kairi Mahton and Others Vs Dhora Kairi
Calcutta High Court · (1893) ILR (Cal) 101
Bengal Tenancy Act, 1885 — Section 49(b)
High Courts10 Sept 1890
Saraswati Dasi Vs Monindra Nath Mookerji
Calcutta High Court · (1891) ILR (Cal) 125
High Courts01 Sept 1890
Natabar Parue and Others Vs Kubir Parue and Others
Calcutta High Court · (1891) ILR (Cal) 80
Specific Relief Act, 1877 — Section 9
High Courts28 Aug 1890
Kachali Hari Vs Queen-Empress
Calcutta High Court · (1891) ILR (Cal) 129
Criminal Procedure Code, 1898 (CrPC) — Section 509Evidence Act, 1872 — Section 114, 80Penal Code, 1860 (IPC) — Section 363
High Courts15 Aug 1890
Kishen Pershad Panday Vs Tiluckdhari Lall and Others
Calcutta High Court · (1891) ILR (Cal) 182
High Courts14 Aug 1890
Bhagabati Barmanya Vs E. Maseyk and Others by their Receiver C.V. Argles
Calcutta High Court · (1891) ILR (Cal) 121
Bengal Tenancy Act, 1885 — Section 116, 22(3)
High Courts11 Aug 1890
Budh Singh Dudhuria Vs A.B. Miller Official Assignee and Assignee of the Estate of Shibodas Mohuri
Calcutta High Court · (1891) ILR (Cal) 43
High Courts08 Aug 1890
Queen-Empress Vs Maniruddin Mundul
Calcutta High Court · (1891) ILR (Cal) 75
Criminal Procedure Code, 1898 (CrPC) — Section 436, 437
High Courts08 Aug 1890
Macmillan and Another Vs Suresh Chunder Deb
Calcutta High Court · (1890) ILR (Cal) 951
High Courts05 Aug 1890
Hurry Behari Bhagat and Others Vs Pargun Ahir
Calcutta High Court · (1892) ILR (Cal) 656
Bengal Tenancy Act, 1885 — Section 51
High Courts05 Aug 1890
Akhowri Balgobind Sahoy and Others Vs Pergash Lal
Calcutta High Court · (1892) ILR (Cal) 735
High Courts30 Jul 1890
Ram Narain Nursing Doss Vs Ram Chunder Jankee Loll
Calcutta High Court · (1891) ILR (Cal) 86
Contract Act, 1872 — Section 45Succession Certificate Act, 1889 — Section 4, 45
High Courts30 Jul 1890
In Re: In the matter of Queen-Empress
Calcutta High Court · (1891) ILR (Cal) 39
High Courts26 Jul 1890
Queen-Empress Vs Hurree Mohun Mythee
Calcutta High Court · (1891) ILR (Cal) 49
Penal Code, 1860 (IPC) — Section 338