High Courts23 Jul 1890
Queen-Empress Vs Solomon
Calcutta High Court · (1890) ILR (Cal) 931
Criminal Procedure Code, 1898 (CrPC) — Section 292
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,037 of 3,203
High Courts11 Jul 1890
Nistariny Dabya, miner, by her Guardian Sarasaty Dabya Vs Brahmomoyi Dabya
Calcutta High Court · (1891) ILR (Cal) 45
Probate and Administration Act, 1881 — Section 50, 69
High Courts10 Jul 1890
Nundo Lall Kar Mahapatra Vs Siva Pershad Maity and Others
Calcutta High Court · (1891) ILR (Cal) 139
Transfer of Property Act, 1882 — Section 88, 89
High Courts02 Jul 1890
In Re: The Indian Companies Act 1882; In Re: The Ganges Steam Tug Company Limited; In Re: Ex-parte The Delhi and London Bank Limited
Calcutta High Court · (1891) ILR (Cal) 31
Companies Act, 1956 — Section 144, 177(g)
High Courts02 Jul 1890
W.H. Kraal and Others Vs H. J. Whymper
Calcutta High Court · (1890) ILR (Cal) 786
Companies Act, 1882 — Section 4
High Courts02 Jul 1890
Tilak Chandra Dass Vs Fatik Chandra Dass and Others
Calcutta High Court · (1898) ILR (Cal) 803
Specific Relief Act, 1877 — Section 9
High Courts01 Jul 1890
Sutherland Vs Cohen
Calcutta High Court · (1890) ILR (Cal) 920
Evidence Act, 1872 — Section 92
High Courts27 Jun 1890
Ram Kumar Dey and Another Vs Ramdhan Bhadra and Another
Calcutta High Court · (1890) ILR (Cal) 927
Bengal Tenancy Act, 1885 — Article 3, 184
High Courts27 Jun 1890
Huri Dayol Singh Sarmana and Others Vs Grish Chunder Mukerjee and Others
Calcutta High Court · (1890) ILR (Cal) 912
High Courts21 Jun 1890
Gouri Prosad Surma Bardeuri and Others Vs Kali Kanta Surma and Others
Calcutta High Court · (1890) ILR (Cal) 907
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Jun 1890
Prem Chand Dey Vs Mokhoda Debi
Calcutta High Court · (1890) ILR (Cal) 700
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts18 Jun 1890
Punchanun Bundopadhya by his mother and guardian Kamini Debi Vs Rabia Bibi and Others
Calcutta High Court · (1890) ILR (Cal) 711
Civil Procedure Code, 1882 — Section 234, 244, 278, 283
High Courts12 Jun 1890
Birjmohun Lal and Others Vs Rudra Perkash Misser
Calcutta High Court · (1890) ILR (Cal) 944
Limitation Act, 1963 — Section 20Majority Act, 1875 — Section 3
High Courts12 Jun 1890
Kanhaya Lall Bhaia Gyawal Vs Poona Lall
Calcutta High Court · (1892) ILR (Cal) 730
High Courts06 Jun 1890
Mon Mohun Sirkar and Others Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1890) ILR (Cal) 969
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts02 Jun 1890
Raghoobuns Sahoy Vs Kokil Singh alias Gopal Singh and Another
Calcutta High Court · (1890) ILR (Cal) 272
Bengal Tenancy Act, 1885 — Section 69, 70Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts28 May 1890
Satis Chunder Mukhopadhya through his guardian, Patu Mondul Vs Mohendro Lal Pathuk
Calcutta High Court · (1890) ILR (Cal) 849
Evidence Act, 1872 — Section 32(6), 35
High Courts27 May 1890
Ali Kader Syud Hossain Ali Vs Gobind Dass
Calcutta High Court · (1890) ILR (Cal) 840
High Courts26 May 1890
Rubiun-Nessa Vs Gooljan Bibee and Others
Calcutta High Court · (1890) ILR (Cal) 829
Bengal Tenancy Act, 1885 — Section 149
High Courts26 May 1890
Nursing Chunder Dawn Vs Nuffer Chunder Dutt and Another
Calcutta High Court · (1890) ILR (Cal) 832