High Courts04 Mar 1891
Sarut Sunduri Debi on her death her heir Hemanto Kumari Debi and Another Vs Jogodindro Nath
Calcutta High Court · (1891) ILR (Cal) 322
Civil Procedure Code, 1908 (CPC) — Section 2
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,035 of 3,203
High Courts04 Mar 1891
Sheo Sahoy Panday Vs Ram Rachia Roy
Calcutta High Court · (1891) ILR (Cal) 333
Bengal Tenancy Act, 1885 — Section 29, 29(2)
High Courts03 Mar 1891
Nobo Sunderi Dasi and Another Vs Charu Chunder Pal Guardian for Satish Chunder Pal
Calcutta High Court · (1891) ILR (Cal) 327
High Courts02 Mar 1891
Sriram Samanta Vs Kalidas Dey and Others
Calcutta High Court · (1891) ILR (Cal) 316
High Courts27 Feb 1891
Sailaja Kant Das Mahapatra by his guardian Chowdhury Radha Kant Das Mahapatra Vs Surendra Nandan alias Gyanendra Nandan Das by his guardian Santomoni Dasi and Another
Calcutta High Court · (1891) ILR (Cal) 385
High Courts24 Feb 1891
Abul Fata Mahomed Ishak and Others Vs Rasamaya Dhur Chowdhuri and Others
Calcutta High Court · (1891) ILR (Cal) 399
High Courts18 Feb 1891
In Re: Ram Kumari
Calcutta High Court · (1891) ILR (Cal) 264
Penal Code, 1860 (IPC) — Section 494
High Courts10 Feb 1891
Ismail Solomon Bhamji Vs Mahomed Khan and Another
Calcutta High Court · (1891) ILR (Cal) 296
High Courts09 Feb 1891
Annoda Prosad Mullick and Another Vs Bepin Behari Chowdhry
Calcutta High Court · (1891) ILR (Cal) 324
High Courts09 Feb 1891
Goghun Mollah and Others Vs Rameshur Narain Mahta and Others Rameshur Narain Mahta and Others Vs Goghun Mollah and Others
Calcutta High Court · (1891) ILR (Cal) 271
Bengal Tenancy Act, 1885 — Section 84
High Courts05 Feb 1891
Saraswati Debya and Another Vs Mahamed Arif
Calcutta High Court · (1891) ILR (Cal) 259
Transfer of Property Act, 1882 — Section 7
High Courts04 Feb 1891
Gobardhan Dass Vs Jasadamoni Dassi and Another
Calcutta High Court · (1891) ILR (Cal) 252
Converts Marriage Dissolution Act, 1866 — Section 10, 8, 9Divorce Act, 1869 — Section 17
High Courts04 Feb 1891
Radha Pershad Singh and Others Vs Ugrah Lall
Calcutta High Court · (1891) ILR (Cal) 255
Bengal Tenancy Act, 1885 — Section 174
High Courts02 Feb 1891
Petu Ghorai Vs Ram Khelawan Lal Bhukut
Calcutta High Court · (1891) ILR (Cal) 667
Bengal Tenancy Act, 1885 — Section 106, 108(3)
High Courts27 Jan 1891
Hafez Mahomed Ali Khan and Another Vs Damodar Paramanick
Calcutta High Court · (1891) ILR (Cal) 242
High Courts26 Jan 1891
In Re: Sheoraj Nandan Singh
Calcutta High Court · (1891) ILR (Cal) 290
Transfer of Property Act, 1882 — Section 53
High Courts05 Jan 1891
In Re: J. Wilson
Calcutta High Court · (1891) ILR (Cal) 247
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts05 Jan 1891
Brojolall Sen Vs Mohendro Nath Sen and Others
Calcutta High Court · (1891) ILR (Cal) 199
High Courts02 Jan 1891
Fazal Ali and Another Vs Secretary of State for India in Council
Calcutta High Court · (1891) ILR (Cal) 234
Limitation Act, 1963 — Section 10
High Courts15 Dec 1890
Shooshee Bhusan Rudro and Another Vs Gobind Chunder Roy and Others
Calcutta High Court · (1891) ILR (Cal) 231