High Courts22 Mar 1892
Mohima Chunder Biswas Vs Tarini Sunker Ghose
Calcutta High Court · (1892) ILR (Cal) 487
Guardians and Wards Act, 1890 — Section 47
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,030 of 3,203
High Courts21 Mar 1892
Bindubashini Chowdhurani Vs Janhobi Chowdhurani and Others
Calcutta High Court · (1892) 03 CAL CK 0003
High Courts18 Mar 1892
Orr Vs Norendra Nath Sen and Others
Calcutta High Court · (1892) ILR (Cal) 368
High Courts18 Mar 1892
Meer Mahomed Israil Khan Vs Sashti Churn Ghose and Others
Calcutta High Court · (1892) ILR (Cal) 412
High Courts17 Mar 1892
Budhu Nath Poddar and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1892) ILR (Cal) 538
High Courts12 Mar 1892
Radha Dulari Koer Vs Dulhin Golab Koer
Calcutta High Court · (1892) ILR (Cal) 463
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts11 Mar 1892
Kanchan Modi and Others Vs Baij Nath Singh and Others
Calcutta High Court · (1892) ILR (Cal) 336
Succession Certificate Act, 1889 — Section 4
High Courts05 Mar 1892
Ananta Lal Mondul and Another Vs Rajnarain Mitra, Karali Charan Mukerjee and Others, Kristo Lal Chowdhuri and Others
Calcutta High Court · (1892) ILR (Cal) 703
High Courts04 Mar 1892
Nur Ali Dubash Vs Abdul Ali
Calcutta High Court · (1892) ILR (Cal) 765
Contract Act, 1872 — Section 27
High Courts04 Mar 1892
Grish Chunder Mukhopadhya Vs Aghore Nath Mukhopadhya
Calcutta High Court · (1893) ILR (Cal) 18
High Courts19 Feb 1892
Jamuna Parshad and Another Vs Ganga Pershad Singh and Hardhani Lal
Calcutta High Court · (1892) ILR (Cal) 401
High Courts01 Feb 1892
Chamatkar Mohiney Debi Vs Mohes Chunder Banerjee
Calcutta High Court · (1892) 02 CAL CK 0002
High Courts27 Jan 1892
Shashi Kumar Dey of Paikparah Vs Shashi Kumar Dey of Khilparah
Calcutta High Court · (1892) ILR (Cal) 355 : (1892) ILR (Cal) 19
Penal Code, 1860 (IPC) — Section 193
High Courts22 Jan 1892
Jagan Nath Gorai and Others Vs Watson and Company
Calcutta High Court · (1892) ILR (Cal) 341
High Courts21 Dec 1891
Jotindro Nath Chowdhry and Another Vs Dwarka Nath Dey
Calcutta High Court · (1893) ILR (Cal) 111
High Courts18 Dec 1891
Lukhun Chunder Ash Vs Khoda Buksh Mondul
Calcutta High Court · (1892) ILR (Cal) 272
Court Fees Act, 1870 — Article 1, 16
High Courts17 Dec 1891
Hassan Ali Vs Chutterput Singh Dugarh and Another
Calcutta High Court · (1892) ILR (Cal) 742
Registration Act, 1877 — Section 90(d)
High Courts11 Dec 1891
Sheo Ram Singh Vs Sheo Pershad Bhagut
Calcutta High Court · (1892) ILR (Cal) 286
High Courts08 Dec 1891
Brojo Nath Misser and Another Vs Protap Chandra Misser and Others
Calcutta High Court · (1892) ILR (Cal) 275
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 20
High Courts08 Dec 1891
Dhunput Singh Vs Saraswati Misrain and Others
Calcutta High Court · (1892) ILR (Cal) 267