High Courts22 Jul 1892
Samir Gazi and Another Vs Ram Chunder Sadhu Khan
Calcutta High Court · (1893) ILR (Cal) 25
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,028 of 3,203
High Courts21 Jul 1892
Chandra Dassia Vs Ram Das and Others
Calcutta High Court · (1893) ILR (Cal) 409
High Courts21 Jul 1892
Thakoor Dyal Singh and Others Vs Sarju Pershad Misser and Another
Calcutta High Court · (1893) ILR (Cal) 22
High Courts20 Jul 1892
Shib Nath Dut and Others Vs Gosto Behary Pyna and Another
Calcutta High Court · (1892) 07 CAL CK 0002
High Courts19 Jul 1892
Maksud Ali Vs Nargis Dye
Calcutta High Court · (1893) ILR (Cal) 322
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts18 Jul 1892
Peary Mohun Mukerji Vs Ali Sheikh and Others
Calcutta High Court · (1893) ILR (Cal) 249
Bengal Tenancy Act, 1885 — Section 158
High Courts14 Jul 1892
Surendronath Pal Chowdhry and Others Vs Tincowri Dasi
Calcutta High Court · (1893) ILR (Cal) 247
High Courts13 Jul 1892
Khalilul Rahman Vs Gobind Pershad and Others
Calcutta High Court · (1893) ILR (Cal) 328
Contract Act, 1872 — Section 74
High Courts11 Jul 1892
Panchanan Banerji Vs Rai Kumar Guha
Calcutta High Court · (1892) ILR (Cal) 610
High Courts24 Jun 1892
Mukunda Lal Pal Chowdhry and Another Vs I. Lehuraux and Others
Calcutta High Court · (1893) ILR (Cal) 379
High Courts17 Jun 1892
In Re: Shoshee Bhusan Bannerjee
Calcutta High Court · (1892) ILR (Cal) 582
Probate and Administration Act, 1881 — Section 19
High Courts17 Jun 1892
Bir Narain Panda and Others Vs Darpa Narain Prodhan and Another
Calcutta High Court · (1893) ILR (Cal) 74
High Courts07 Jun 1892
Jukni alias Parbati Vs Queen-Empress
Calcutta High Court · (1892) ILR (Cal) 627
Penal Code, 1860 (IPC) — Section 494
High Courts02 Jun 1892
Mahabir Pershad Singh and Others Vs Hurrihur Pershad Narain Singh and Others
Calcutta High Court · (1892) ILR (Cal) 629
High Courts30 May 1892
H.R. Reily, and in his place Lala Bun-Behary Kapur, Manager, Burdwan Raj Estate Vs Gouri Pattra
Calcutta High Court · (1893) ILR (Cal) 579
Bengal Tenancy Act, 1885 — Section 101(2)(a), 104(2), 38, 52(2)(c)
High Courts23 May 1892
Khantomnoni Dasi Vs Bijoy Chand Mahatab Bahadur Maharaja Dhiraj of Burdwan represented by his next friend and manager Lala Bunbehari Kapur
Calcutta High Court · (1892) ILR (Cal) 787
High Courts21 May 1892
Duncan Brothers and Co. Vs Jeetmull Greedharee Lall
Calcutta High Court · (1892) ILR (Cal) 372
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts19 May 1892
Jageshwar Singh Vs Rajani Kant Nag and Others
Calcutta High Court · (1893) ILR (Cal) 254
Bengal Tenancy Act, 1885 — Section 47, 53
High Courts18 May 1892
Abhai Churn Jana Vs Mangal Jana and Others
Calcutta High Court · (1892) ILR (Cal) 634
High Courts16 May 1892
Peari Mohun Mukerji Vs Baroda Churn Chuckerbutti and Another
Calcutta High Court · (1892) ILR (Cal) 485
Bengal Tenancy Act, 1885 — Section 84