High Courts08 Dec 1892
Bakshi and Another Vs Nizamuddi and Others
Calcutta High Court · (1893) ILR (Cal) 505
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,026 of 3,203
High Courts07 Dec 1892
Chunder Nath Nag Chowdhry, Executor to the Estate of Raj Mohun Nag Chowdhry Vs Kabil Sardar and Others
Calcutta High Court · (1893) ILR (Cal) 590
High Courts02 Dec 1892
Lakshimoni Dasi Vs Nittyananda Day and Another
Calcutta High Court · (1893) ILR (Cal) 464
Transfer of Property Act, 1882 — Section 123, 129
High Courts01 Dec 1892
Rohimuddi and Another Vs The Queen-Empress, on the prosecution of Asiram Bibi
Calcutta High Court · (1893) ILR (Cal) 353
Criminal Procedure Code, 1898 (CrPC) — Section 367, 537
High Courts23 Nov 1892
Kali Dassi Vs Durga Charan Naik
Calcutta High Court · (1893) ILR (Cal) 351
Criminal Procedure Code, 1898 (CrPC) — Section 355
High Courts17 Nov 1892
Chattrapat Singh Vs Jadukul Prosad Mukerjee and Others
Calcutta High Court · (1893) ILR (Cal) 673
High Courts02 Nov 1892
Baperam Surma Vs Gouri Nath Dutt
Calcutta High Court · (1893) ILR (Cal) 474
Criminal Procedure Code, 1898 (CrPC) — Section 195, 471, 476
High Courts24 Oct 1892
The Queen-Empress Vs Sita Nath Mitra
Calcutta High Court · (1893) ILR (Cal) 478
Criminal Procedure Code, 1898 (CrPC) — Section 386, 6Penal Code, 1860 (IPC) — Section 70
High Courts23 Sept 1892
Nilkanta Singh and Others Vs The Queen-Empress at the instance of Manjhi Singh
Calcutta High Court · (1893) ILR (Cal) 469
Criminal Procedure Code, 1898 (CrPC) — Section 257
High Courts19 Sept 1892
Bharut Chunder Nath Vs Jabed Ali Biswas
Calcutta High Court · (1893) ILR (Cal) 481
High Courts19 Sept 1892
Jatra Shekh Vs Reazat Shekh and Another
Calcutta High Court · (1893) ILR (Cal) 483
High Courts05 Sept 1892
Nilmoni Singh Deo Vs Nilu Naik and Another
Calcutta High Court · (1893) ILR (Cal) 425
Limitation Act, 1859 — Section 33
High Courts02 Sept 1892
Baidyanath Deb and Others Vs Sajedur Raja
Calcutta High Court · (1893) ILR (Cal) 397
Civil Procedure Code, 1908 (CPC) — Section 30, 44
High Courts30 Aug 1892
Abdun Nasir and Another Vs Rasulan
Calcutta High Court · (1893) ILR (Cal) 385
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts30 Aug 1892Dismissed
Bessesswari Chowdhurany Vs Horro Sundar Mozumdar and Others
Calcutta High Court · (1892) 08 CAL CK 0008
High Courts26 Aug 1892
Balkishen Das and Others Vs Bedmati Koer and Another
Calcutta High Court · (1893) ILR (Cal) 388
Limitation Act, 1963 — Article 179
High Courts25 Aug 1892
The Queen-Empress Vs Krishna Gobinda Das and Others
Calcutta High Court · (1893) ILR (Cal) 358
High Courts24 Aug 1892
The Queen-Empress Vs Gopal Singh and Others
Calcutta High Court · (1893) ILR (Cal) 316
High Courts24 Aug 1892
Krishna Roy Vs Jawahir Singh and Others
Calcutta High Court · (1893) ILR (Cal) 260
High Courts20 Aug 1892
Saheb Lal and Another Vs Sheo Pershad Singh and Another and Rajkumar Lal and Others
Calcutta High Court · (1893) ILR (Cal) 453