High Courts20 Aug 1892
Surya Narain Singh Vs Jogendra Narain Roy Chowdhury and Others
Calcutta High Court · (1893) ILR (Cal) 360
Transfer of Property Act, 1882 — Section 86
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,027 of 3,203
High Courts18 Aug 1892Dismissed
Sreemati Soojan Bibi and others Vs Shamed Ali
Calcutta High Court · (1892) 08 CAL CK 0014
High Courts17 Aug 1892
Hridoy Nath Shaha and Another Vs Mohobutnessa Bibee and Others
Calcutta High Court · (1893) ILR (Cal) 285
Estates Partition Act, 1897 — Section 128
High Courts16 Aug 1892
Yeo Swee Choon alias Bah U Vs The Chartered Bank of India Australia and China Rangoon and Others
Calcutta High Court · (1892) ILR (Cal) 605
Lower Burmah Courts Act, 1889 — Section 69
High Courts10 Aug 1892
Chaudhari Mahomed Izharul Huq Vs The Queen-Empress
Calcutta High Court · (1893) ILR (Cal) 349
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts09 Aug 1892
Abdul Gani Vs A.M. Dunne, Receiver of the estate of Satya Ghosal Bahadur and Others
Calcutta High Court · (1893) ILR (Cal) 418
High Courts09 Aug 1892
Rafikunnessa Bibi and Another Vs Tarini Churn Sarkar
Calcutta High Court · (1893) ILR (Cal) 279
Transfer of Property Act, 1882 — Section 86, 87
High Courts09 Aug 1892
Joymoni Devi Vs Jagadishur Bhuttacharji
Calcutta High Court · (1898) ILR (Cal) 533
Bengal Tenancy Act, 1885 — Section 88
High Courts08 Aug 1892
Naimuddin Mahomed Vs Huri Mohun Chuckerbutti
Calcutta High Court · (1893) ILR (Cal) 41
Civil Procedure Code, 1908 (CPC) — Section 54(b)Limitation Act, 1963 — Section 4
High Courts05 Aug 1892
Bashi Chunder Sen Vs Enayet Ali and Another
Calcutta High Court · (1892) 08 CAL CK 0018
High Courts05 Aug 1892
Kali Churn Dey and Another Vs Muddun Mohun Sircar
Calcutta High Court · (1893) ILR (Cal) 37
Probate and Administration Act, 1881 — Section 69
High Courts01 Aug 1892
Makhan Lal Pal Vs Bunku Behari Ghose and Another
Calcutta High Court · (1892) ILR (Cal) 623
Registration Act, 1877 — Section 17, 49Transfer of Property Act, 1882 — Section 54
High Courts29 Jul 1892
Beni Pershad Vs Parbati Koer and Another through his mother and guardian, Pachtola Koer
Calcutta High Court · (1893) ILR (Cal) 895
High Courts29 Jul 1892
Rajbullubh Sahai Vs Joy Kishen Pershad alias Joy Lal and Khoob Lal
Calcutta High Court · (1893) ILR (Cal) 29
High Courts27 Jul 1892Allowed
Annada Charan Mukhuti and others Vs Kishori Mohan Rai and others
Calcutta High Court · (1892) 07 CAL CK 0011
High Courts26 Jul 1892
Jugul Kissore Lal Singh Deo Vs Kartic Chunder Chottopadhya Ors.
Calcutta High Court · (1894) ILR (Cal) 116
Transfer of Property Act, 1882 — Section 85
High Courts26 Jul 1892
Gunamoni Dasi Vs Gopal Chunder Chatterjee
Calcutta High Court · (1893) ILR (Cal) 370
High Courts26 Jul 1892
Ripoo Murdan Singh and Others Vs Ram Rekha Lal and Others
Calcutta High Court · (1893) ILR (Cal) 325
Public Demands Recovery Act, 1880 — Section 10