High Courts12 May 1892
Brojo Nath Surma Vs Isswar Chundra Dutt (for self and as guardian of Prossano Kumar Dutt)
Calcutta High Court · (1892) ILR (Cal) 482
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,029 of 3,203
High Courts10 May 1892
Shekaat Hosain and Another Vs Sasi Kar and Others
Calcutta High Court · (1892) ILR (Cal) 783
Public Demands Recovery Act, 1980 — Section 10
High Courts10 May 1892
Moti Sahu and Another Vs Chhatri Das and Others
Calcutta High Court · (1892) ILR (Cal) 780
Civil Procedure Code, 1908 (CPC) — Section 54Court Fees Act, 1870 — Section 28, 6
High Courts09 May 1892
Jagan Nath Das Vs Birbhadra Das and Others
Calcutta High Court · (1892) ILR (Cal) 776
High Courts06 May 1892
Padmanand Singh Vs Bajo and Another
Calcutta High Court · (1893) ILR (Cal) 577
High Courts03 May 1892
Rhidoy Sundri and Others Vs Haladhar Saha and Another
Calcutta High Court · (1892) ILR (Cal) 593
Bengal Tenancy Act, 1885 — Section 188, 61
High Courts03 May 1892
W.C. Bonerjee and Another Vs Dinobundhu Roy and Others
Calcutta High Court · (1892) ILR (Cal) 774
Bengal Tenancy Act, 1885 — Section 12
High Courts20 Apr 1892
Madan Mohan Biswas Vs Queen-Empress
Calcutta High Court · (1892) ILR (Cal) 572
Penal Code, 1860 (IPC) — Section 344, 370, 374
High Courts20 Apr 1892
Queen-Empress Vs Haradhan alias Rakhal Dass Ghosh
Calcutta High Court · (1892) ILR (Cal) 380
Criminal Procedure Code, 1898 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 24, 25, 471
High Courts20 Apr 1892Dismissed
Maharaja Pertap Udai Nath Sahi Deo Vs Perdhan Mokand Singh and others
Calcutta High Court · (1892) 04 CAL CK 0002
High Courts20 Apr 1892
Pertab Udai Nath Sahi Dev Vs Pardhan Mokand Sing and Others
Calcutta High Court · (1898) ILR (Cal) 399
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 124
High Courts08 Apr 1892
Judoonath Ghose Vs Raniganj Coal Association Limited
Calcutta High Court · (1892) ILR (Cal) 489
Bengal Tenancy Act, 1885 — Section 5
High Courts07 Apr 1892
Cohen and Another Vs Nursing Dass Auddy
Calcutta High Court · (1892) ILR (Cal) 201
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts06 Apr 1892
Land Mortgage Bank Vs Sudurudeen Ahmed
Calcutta High Court · (1892) ILR (Cal) 358
High Courts01 Apr 1892
Peary Mohun Mookerjee Vs Kunaris Chunder Sircar and Others represented by their mother and next friend Bindoo Bashini Dabea and Others
Calcutta High Court · (1892) ILR (Cal) 790
Bengal Tenancy Act, 1885 — Section 26, 5, 86
High Courts28 Mar 1892
Durga Prosad Bundopadhya and Others Vs Brindabun Roy and Others
Calcutta High Court · (1892) ILR (Cal) 504
Bengal Tenancy Act, 1885 — Section 15, 16
High Courts25 Mar 1892
Haripria Debi Vs Ram Churn Myti and Another
Calcutta High Court · (1892) ILR (Cal) 541
Bengal Tenancy Act, 1885 — Section 155, 188
High Courts23 Mar 1892
Kalachand Kyal Vs Shib Chunder Roy
Calcutta High Court · (1892) ILR (Cal) 392
Contract Act, 1872 — Section 74