COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,025 of 3,203
Brojendra Nath Das Vs The Budge-Budge Jute Mill Company, Limited
Calcutta High Court · (1893) ILR (Cal) 527
Ramdeo and Another Vs Cassim Mamoojee
Calcutta High Court · (1894) ILR (Cal) 173
Thako Moni Debi and Others Vs Hem Chunder Ghose and Others
Calcutta High Court · (1893) ILR (Cal) 533
Jugal Das Dalal Vs Queen-Empress
Calcutta High Court · (1893) ILR (Cal) 665
Queen-Empress Vs Mukunda Chunder Chatterjee
Calcutta High Court · (1893) ILR (Cal) 654
The Queen-Empress Vs Gobind Chandra Das and Others
Calcutta High Court · (1893) ILR (Cal) 520
Baijanath Pandey Vs Gauri Kanta Mandal
Calcutta High Court · (1893) ILR (Cal) 633
Kheroda Prosad Paul Vs The Chairman of the Howrah Municipality
Calcutta High Court · (1893) ILR (Cal) 448
Thompson Vs The Calcutta Tramway Company, Limited
Calcutta High Court · (1893) ILR (Cal) 319
Dhanput Singh Vs Chatterput Singh
Calcutta High Court · (1893) ILR (Cal) 513
Gur Buksh Lall and Others Vs Jawahir Singh and Others
Calcutta High Court · (1893) ILR (Cal) 599
Debkamini Debi and Another Vs Barahi Debi
Calcutta High Court · (1893) ILR (Cal) 682
Bepin Behari Bose and Others Vs Ali Ahammad Sirdar
Calcutta High Court · (1893) ILR (Cal) 595
Ram Gopal Bysack and Others Vs Nurumuddin alias Noor Mahamed Mundul
Calcutta High Court · (1893) ILR (Cal) 446
Girish Chunder Kuadu Vs Maqbul Ahmed Chowdhry
Calcutta High Court · (1895) ILR (Cal) 634
Futteh Narain Chowdhry Vs Chundrabati Chowdhrain and Another
Calcutta High Court · (1893) ILR (Cal) 551
Corporation of Calcutta Vs Jadub Dooley
Calcutta High Court · (1893) ILR (Cal) 605