High Courts16 Jun 1893
Surjan Raot Vs Bhikari Raot and Others
Calcutta High Court · (1894) ILR (Cal) 214
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,023 of 3,203
High Courts15 Jun 1893
Madan Mandul Vs Haran Ghose
Calcutta High Court · (1893) ILR (Cal) 687
Court Fees Act, 1870 — Section 31Criminal Procedure Code, 1898 (CrPC) — Section 413
High Courts12 Jun 1893
Ganoda Kanta Roy and Others Vs Probhabati Dasi and Others
Calcutta High Court · (1893) ILR (Cal) 881
Bengal Tenancy Act, 1885 — Section 93, 99
High Courts12 Jun 1893
The Queen-Empress Vs Moore
Calcutta High Court · (1893) ILR (Cal) 676
Companies Act, 1882 — Section 35Criminal Procedure Code, 1898 (CrPC) — Section 32
High Courts08 Jun 1893
Jadub Loll Shaw Vs Kanai Loll Shaw and Others
Calcutta High Court · (1893) ILR (Cal) 587
High Courts07 Jun 1893
Sheikh Eradut and others Vs Daloo Sheikh and others
Calcutta High Court · (1893) 06 CAL CK 0001
High Courts06 Jun 1893
Rohni Singh and Others Vs J. Hodding, Administrator of the estate of the late L. Cosserat and Another
Calcutta High Court · (1894) ILR (Cal) 340
High Courts01 Jun 1893
Brojo Nath Singha Vs Nil Madhub Sarkar
Calcutta High Court · (1894) ILR (Cal) 236
High Courts23 May 1893
In re Dhunput Singh
Calcutta High Court · (1893) ILR (Cal) 771
Insolvency Act, 1848 — Section 9
High Courts23 May 1893
Binad Lal Pakrashi and Others Vs Kalu Pramanik and Others
Calcutta High Court · (1893) ILR (Cal) 708
Bengal Tenancy Act, 1885 — Section 5(2)
High Courts23 May 1893
Baikantha Nath Das Vs Lolit Mohun Sarkar
Calcutta High Court · (1893) ILR (Cal) 699
Bengal Municipal Act, 1884 — Section 2
High Courts22 May 1893
Upendra Lal Mukerjee Vs The Secretary of State for India in Council
Calcutta High Court · (1893) ILR (Cal) 716
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts19 May 1893
Suresh Chandra Mukhopadhya and Others Vs Akkori Sing and Others
Calcutta High Court · (1893) ILR (Cal) 746
High Courts16 May 1893
Golam Mowla and Another Vs Abdool Sowar Mondul
Calcutta High Court · 9 Ind. Cas. 922
Bengal Tenancy Act, 1885 — Section 21
High Courts12 May 1893
Jadub Lall Shaw Chowdhry Vs Madhub Lall Shaw Chowdhry and Others
Calcutta High Court · (1893) ILR (Cal) 34
Transfer of Property Act, 1882 — Section 67, 99
High Courts11 May 1893
Mohendro Chandra Ganguli Vs Ashutosh Ganguli and Another
Calcutta High Court · (1893) ILR (Cal) 762
Letters Patent Act, 1865 — Section 15
High Courts10 May 1893
Nursingh Lal and Others Vs Hurry Ram and Another
Calcutta High Court · (1894) ILR (Cal) 129
High Courts09 May 1893
Chathu Rai Vs Niranjan Rai
Calcutta High Court · (1893) ILR (Cal) 729
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts05 May 1893
Promoda Nath Roy and Others Vs Modhu Sudan Kundu
Calcutta High Court · (1893) ILR (Cal) 732
Transfer of Property Act, 1882 — Section 3