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1 paragraphs · 21 words
Norris, J.—I will follow the decision of Mr. Justice Hill in that case and make an order in the same terms.
High CourtsSingle Bench(1893) 06 CAL CK 0013
Jadub Loll Shaw vs Kanai Loll Shaw and Others
Calcutta High Court · Decided on 8 June 1893 · Citation: (1893) ILR (Cal) 587
- HON’BLE JUDGES
- Norris, J