High Courts07 Aug 1893
Kristo Rangini Dasi Vs Suresh Chunder Maitra, Chairman of Commissioners, Rampur Boaliah Municipality
Calcutta High Court · (1894) ILR (Cal) 249
Provincial Small Cause Courts Act, 1887 — Section 16
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,022 of 3,203
High Courts04 Aug 1893
Ram Nath Chuckerbutty Vs Kamini Kant Roy
Calcutta High Court · (1894) ILR (Cal) 265
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts03 Aug 1893
Mahomed Bhoy Puddumsee Vs Chutterput Singh and Another
Calcutta High Court · (1893) ILR (Cal) 854
High Courts01 Aug 1893
In Re: E. McComiskey, deceased
Calcutta High Court · (1893) ILR (Cal) 879
Administrator Generals Act, 1963 — Section 16, 17
High Courts20 Jul 1893
Ko Shway Aung and Others Vs Strang Steel and Co.
Calcutta High Court · (1894) ILR (Cal) 241
High Courts19 Jul 1893
Kassy Nath Sett Vs Khetter Mohun Sing
Calcutta High Court · (1894) ILR (Cal) 899
Limitation Act, 1963 — Section 12, 4, 5
High Courts13 Jul 1893
Azimuddin Patwari Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1894) ILR (Cal) 360
High Courts10 Jul 1893
Udai Chunder Chuckerbutty and Another Vs Ashutosh Das Mozumdar
Calcutta High Court · (1894) ILR (Cal) 190
High Courts07 Jul 1893
Chukkun Lal Roy and Another Vs Lolit Mohan Roy and Others
Calcutta High Court · (1893) ILR (Cal) 906
High Courts05 Jul 1893
Mohun Pershad Narain Singh and Another through his Father and Guardian, Luchmi Pershad Narain Singh Vs Kishen Kishore Narain Singh
Calcutta High Court · (1894) ILR (Cal) 344
High Courts29 Jun 1893
Lalla Tirhini Sahai Vs Lalla Hurruk Narain
Calcutta High Court · (1893) ILR (Cal) 26
Transfer of Property Act, 1882 — Section 88, 90
High Courts29 Jun 1893
Watson Vs Crisp
Calcutta High Court · (1893) ILR (Cal) 689
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts29 Jun 1893
Shoma Mehta and Others Vs Rajani Biswas
Calcutta High Court · (1893) 06 CAL CK 0015
High Courts29 Jun 1893
Ramsukh Bajpai and Another Vs Faez Rahaman and Others
Calcutta High Court · (1894) ILR (Cal) 169
Bengal Tenancy Act, 1885 — Section 169, 65
High Courts28 Jun 1893
Murray Vs The Queen-Empress
Calcutta High Court · (1893) ILR (Cal) 103
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts28 Jun 1893
Arunmoyi Dasi Vs Mohendra Nath Wadadar and Others
Calcutta High Court · (1893) ILR (Cal) 888
Civil Procedure Code, 1908 (CPC) — Section 13Evidence Act, 1872 — Section 41Probate and Administration Act, 1881 — Section 19
High Courts25 Jun 1893
Jogeswar Narain Deo Vs Ram Chandra Dutt and Another
Calcutta High Court · (1893) ILR (Cal) 758
Evidence Act, 1872 — Section 32
High Courts22 Jun 1893
Mahomed Azhar Vs Raj Chunder Roy and Others
Calcutta High Court · (1894) ILR (Cal) 354
High Courts22 Jun 1893
Gobind Pershad alias Gobind Lal Vs Rung Lal
Calcutta High Court · (1893) ILR (Cal) 23