High Courts18 Jan 1894
Minatoonnessa Bibee and Others Vs Khatoonnessa Bibee and Others
Calcutta High Court · (1894) ILR (Cal) 479
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,020 of 3,203
High Courts17 Jan 1894
Khettramoni Dasi Vs Shyama Churn Kundu and Others
Calcutta High Court · (1894) ILR (Cal) 539
Criminal Procedure Code, 1898 (CrPC) — Section 622Probate and Administration Act, 1881 — Section 53, 86
High Courts09 Jan 1894
Sital Hari Banerjee Vs Heera Lal Chatterjee
Calcutta High Court · (1894) ILR (Cal) 269
Civil Procedure Code, 1908 (CPC) — Section 108, 157Presidency Small Cause Courts Act, 1882 — Section 37
High Courts05 Jan 1894
Addya Sundari Mittra and Others Vs Dwarka Nath Dutt, Chairman of the Barisal Municipality
Calcutta High Court · (1894) ILR (Cal) 319
Bengal Municipal Act, 1884 — Section 112, 113, 116, 85, 87
High Courts03 Jan 1894
Baij Nath Singh alias Baiju Singh and Others Vs Amir Dulhin alias Mohamdi Jan
Calcutta High Court · (1894) ILR (Cal) 311
High Courts31 Dec 1893
Akali Dassia and Others Vs Jagannath Churn and Others
Calcutta High Court · (1894) ILR (Cal) 463
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Dec 1893
Durga Dyal Tewari and Others Vs Bikramjit Tewari and Another
Calcutta High Court · (1894) ILR (Cal) 274
Transfer of Property Act, 1882 — Section 88
High Courts21 Dec 1893
Ganga Charan Singh Vs Queen-Empress
Calcutta High Court · (1894) ILR (Cal) 337
Penal Code, 1860 (IPC) — Section 244
High Courts18 Dec 1893
Basumoti Adhikarini Vs Budram Kalita
Calcutta High Court · (1894) ILR (Cal) 588
Criminal Procedure Code, 1898 (CrPC) — Section 205
High Courts18 Dec 1893
Baikanta Nath Mittra Vs Aughore Nath Bose
Calcutta High Court · (1894) ILR (Cal) 387
Bengal Tenancy Act, 1885 — Section 143, 144, 148
High Courts13 Dec 1893
Nimar Khasia and Others Vs Lep Singh Khasia and Others
Calcutta High Court · (1894) ILR (Cal) 244
Limitation Act, 1859 — Section 15
High Courts12 Dec 1893
Pulin Chandra Roy Vs Akbar Hossein
Calcutta High Court · (1894) ILR (Cal) 350
Public Demands Recovery Act, 1880 — Section 2
High Courts11 Dec 1893
Bechu Sheikh Vs Deb Kumari Dasi and Another
Calcutta High Court · (1894) ILR (Cal) 404
Criminal Procedure Code, 1898 (CrPC) — Section 145, 537
High Courts22 Nov 1893
Iahan Chandra Chandra and Others Vs Queen-Empress
Calcutta High Court · (1894) ILR (Cal) 328
High Courts17 Nov 1893
Ram Chand Chatterjee Vs Hanif Sheikh
Calcutta High Court · (1894) ILR (Cal) 401
High Courts11 Sept 1893
In Re: Srish Chunder Singh and Others
Calcutta High Court · (1894) ILR (Cal) 206
Guardians and Wards Act, 1890 — Section 4, 7
High Courts08 Sept 1893
Mahommed Zohuruddeen Vs Mahommed Noorooddeen and Others
Calcutta High Court · (1893) ILR (Cal) 85