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Calcutta High Court judgments

64,043 judgments · page 3,018 of 3,203

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High Courts01 May 1894

Gossain Mahendra Gir and Others Vs Rajani Kant Das and Others

Calcutta High Court · (1894) 05 CAL CK 0014

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High Courts27 Apr 1894

Queen-Empress on the prosecution of Thomson Vs Gunning

Calcutta High Court · (1894) ILR (Cal) 782

Criminal Procedure Code, 1898 (CrPC) — Section 432
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High Courts24 Apr 1894

In Re: Kamineymoney Bewah

Calcutta High Court · (1894) ILR (Cal) 697

Probate and Administration Act, 1881 — Section 41
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High Courts24 Apr 1894

Gopi Nath Masant and Others Vs Adoita Naik and Others

Calcutta High Court · (1894) ILR (Cal) 777

Bengal Tenancy Act, 1885 — Section 104(d), 106, 107, 108(2)
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High Courts19 Apr 1894

Romanath Paul Vs Kanai Lal Dey

Calcutta High Court · (1894) 04 CAL CK 0011

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High Courts18 Apr 1894

Romanath Sen Vs Russick Lall Pal

Calcutta High Court · (1894) ILR (Cal) 792

Transfer of Property Act, 1882 — Section 135
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High Courts13 Apr 1894

Rajeshwar Pershad Singh Vs Burta Koer

Calcutta High Court · (1894) ILR (Cal) 807

Bengal Tenancy Act, 1885 — Section 158
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High Courts11 Apr 1894

In Re: F. De Momet, an Insolvent

Calcutta High Court · (1894) ILR (Cal) 634

Provincial Insolvency Act, 1920 — Section 5
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High Courts05 Apr 1894

Sham Chand Giri Vs Bhayaram Panday

Calcutta High Court · (1895) ILR (Cal) 92

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High Courts02 Apr 1894

Bhagbut Lall Vs Narku Roy

Calcutta High Court · (1894) ILR (Cal) 789

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High Courts02 Apr 1894

Nobin Chand Nuskar Vs Bansenath Paramanick

Calcutta High Court · (1894) ILR (Cal) 722

Bengal Tenancy Act, 1885 — Section 161, 3(5), 65
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High Courts02 Apr 1894

Muchiram Barik Vs Ishan Chunder Chuckerbutti and Others

Calcutta High Court · (1894) ILR (Cal) 568

Transfer of Property Act, 1882 — Section 135, 135(d)
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High Courts31 Mar 1894

Mahmudi Sheikh Vs Aji Sheikh

Calcutta High Court · (1894) ILR (Cal) 622

Criminal Procedure Code, 1898 (CrPC) — Section 106, 349Penal Code, 1860 (IPC) — Section 447
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High Courts30 Mar 1894

Mahomed Sulliman Vs Mahomed Golab

Calcutta High Court · (1894) ILR (Cal) 612

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High Courts19 Mar 1894

Sree Kanta Pershad Hajari Vs Irshad Ali Sarkar

Calcutta High Court · 17 Ind. Cas. 173

Bengal Tenancy Act, 1885 — Section 52(b)
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High Courts16 Mar 1894

Haliburton Vs The Administrator-General of Bengal and Others

Calcutta High Court · (1894) ILR (Cal) 488

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High Courts16 Mar 1894

Ramananda alias Haris Chandra Chowdhry Vs Raikishori Barmani for self and as Shebait of Idol Luchmi Narain (Principal Defendant) and Another

Calcutta High Court · (1895) ILR (Cal) 347

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High Courts16 Mar 1894

Gopendro Chunder Mitter and Others Vs Mokaddam Hossein and Others

Calcutta High Court · (1894) ILR (Cal) 702

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High Courts16 Mar 1894

Narayani Dasi Vs Administrator-General of Bengal and Others

Calcutta High Court · (1894) ILR (Cal) 683

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High Courts16 Mar 1894

Prem Lall Mullick and Others Vs The Administrator-General of Bengal

Calcutta High Court · (1894) ILR (Cal) 732

Administrator Generals Act, 1874 — Section 31Hindu Wills Act, 1870 — Section 5Succession Act, 1865 — Section 179, 187, 191
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